High Courts03 Jan 2012Allowed
Satnarain @ Satya Narain Vs Rati Ram and others
Punjab And Haryana At Chandigarh · (2012) 167 PLR 299 : (2012) 2 RCR(Civil) 18
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2012
3,100 judgments · page 155 of 155
High Courts03 Jan 2012
Mehfil Hospitality Ltd. and Others Vs S.A. Khan
Punjab And Haryana At Chandigarh · (2012) 2 BC 21
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142Penal Code, 1860 (IPC) — Section 380, 420
High Courts03 Jan 2012Allowed
Mordhwaj @ Mohan Chauhan Vs National Human Rights Commission and Others
Punjab And Haryana At Chandigarh · (2012) 4 LLJ 681
Bonded Labour System Abolition Act, 1976 — Section 10, 11, 12Constitution of India, 1950 — Article 21, 22, 23, 24Protection of Human Rights Act, 1993 — Section 13
High Courts02 Jan 2012
Suresh Kumar and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0231
High Courts02 Jan 2012Dismissed
Sudarshan Kumar Vs The Union of India and others
Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0230
Passports Act, 1967 — Section 11
High Courts02 Jan 2012Dismissed
Commissioner of Central Excise Vs M/s Kansal Hosiery Exports
Punjab And Haryana At Chandigarh · (2012) 189 ECR 262 : (2013) 30 STR 137 : (2012) 48 VST 248
Finance Act, 1994 — Section 2(1), 66A, 73, 75, 76
High Courts02 Jan 2012Dismissed
Gurmail Vs Sant Ram
Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0211
Punjab Tenancy Act, 1887 — Section 77
High Courts02 Jan 2012
Bandana Kumari and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0208
High Courts02 Jan 2012Dismissed
Naresh Kumar Vs Sukhdev Singh
Punjab And Haryana At Chandigarh · AIR 2012 P&H 78 : (2012) 2 BC 1
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts02 Jan 2012Dismissed
Asstt. Commissioner Income Tax Vs J.R. Dhingra and others
Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0189
High Courts02 Jan 2012Allowed
Ramesh Narang Vs State of U.T., Chandigarh and another
Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0173
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts02 Jan 2012Dismissed
Union Bank of India and another Vs Jiwan Milk and Allied Specialties
Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0169
High Courts02 Jan 2012Dismissed
State of Punjab and others Vs S.S. Bangra
Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0167
Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 304Punjab Civil Services Rules — Rule 7.3, 7.3(2), 7.3(6)
High Courts02 Jan 2012Dismissed
Vinod Kumar Vs Dalip Singh and another
Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0166
Constitution of India, 1950 — Article 227
High Courts02 Jan 2012Dismissed
Urmila Sharma Vs General Public and others
Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0138
Succession Act, 1925 — Section 372
High Courts02 Jan 2012
Kuldeep Kumar alias Kaki Vs The State of Punjab and Another Aarju Pawar and others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0115
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 148, 149, 307, 324
High Courts02 Jan 2012Dismissed
R.S. Jaura Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0113
High Courts02 Jan 2012
Fateh Singh Vs Leela Sagwal and another
Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0088
High Courts02 Jan 2012
Jagraj Singh and Another Vs Raj Kaur and Others
Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0085
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts02 Jan 2012Dismissed
Haldari Cooperative Credit and Service Society Limited Vs Rameshwar and Another
Punjab And Haryana At Chandigarh · (2012) 2 ILR (P&H) 15
Constitution of India, 1950 — Article 21, 226, 227, 39Contract Act, 1872 — Section 23Industrial Disputes Act, 1947 — Section 33C(2)