High Courts06 Jan 2012Dismissed
Ved Rattan Aggarwal Vs Mallika Aggarwal
Punjab And Haryana At Chandigarh · (2012) 1 DMC 655
Protection of Women From Domestic Violence Act, 2005 — Section 12, 17, 18, 19, 20
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2012
3,100 judgments · page 153 of 155
High Courts06 Jan 2012Allowed
Commissioner of Income Tax Vs M/s Hans Steel Rolling Mills, G.T. Road Khanna, Ludhiana
Punjab And Haryana At Chandigarh · (2012) 189 ECR 278
Central Excise Rules, 1944 — Rule 96ZP(3)Central Excises and Salt Act, 1944 — Section 3, 35, 3A, 3A(2)
High Courts06 Jan 2012Dismissed
Alstom Power Systems Gmbh, Germany and another Vs Haryana Power Generation Corporation Limited
Punjab And Haryana At Chandigarh · (2012) 3 ARBLR 153 : (2012) 166 PLR 91
Arbitration and Conciliation Act, 1996 — Section 11(6), 12, 13, 34, 42Constitution of India, 1950 — Article 227
High Courts06 Jan 2012Allowed
Pallavi Mahajan Vs Panjab University and another
Punjab And Haryana At Chandigarh · (2012) 166 PLR 783 : (2013) 1 SCT 286
High Courts06 Jan 2012
Sandan Vikas (India) Limited Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 59 VST 165
Constitution of India, 1950 — Article 226
High Courts05 Jan 2012Allowed
Hindu College of Pharmacy, Sonipat Vs Haryana State Board for Prevention and Control of Water Pollution
Punjab And Haryana At Chandigarh · (2012) 4 RCR(Civil) 48
Constitution of India, 1950 — Article 226Water (Prevention and Control of Pollution) Cess Act, 1977 — Section 2(a), 2(c), 3
High Courts05 Jan 2012Allowed
Malkiat Singh Josan Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2012) 166 PLR 721
Punjab Affiliated Colleges (security Of Service Of Employees) Act, 1974 — Section 3, 4
High Courts05 Jan 2012Allowed
M/s Seth Brothers Leasee Imperial Floor Mills Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2012) 166 PLR 780 : (2013) 59 VST 481
Constitution of India, 1950 — Article 14, 226, 227, 245
High Courts05 Jan 2012Allowed
Ram Dass Taneja and another Vs Financial Commissioner and others
Punjab And Haryana At Chandigarh · (2012) 166 PLR 88
Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 10, 11, 12, 22, 9
High Courts05 Jan 2012Dismissed
Anand Dev Vs Suraj Bhan
Punjab And Haryana At Chandigarh · (2012) 166 PLR 83
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(4)
High Courts05 Jan 2012Dismissed
Sohan Lal Vs Hindustan Petroleum Corporation Limited and another
Punjab And Haryana At Chandigarh · (2012) 166 PLR 23
Constitution of India, 1950 — Article 226
High Courts05 Jan 2012Dismissed
Sant Ram Panthi and Others Vs Ram Swarath Bhushan and Others
Punjab And Haryana At Chandigarh · (2012) 1 DMC 380
Special Marriage Act, 1954 — Section 25
High Courts05 Jan 2012
New India Assurance Company Ltd. Vs Ranvir Kaur & Ors.
Punjab And Haryana At Chandigarh · (2012) 1 Law Herald 312 : (2012) 2 RCR(Civil) 204
High Courts05 Jan 2012
Escorts Limited, Faridabad Vs Deputy Excise and Taxation Commissioner (Inspection) Faridabad and others
Punjab And Haryana At Chandigarh · (2012) 189 ECR 276 : (2013) 60 VST 520
Central Sales Tax Act, 1956 — Section 9(2A)Constitution of India, 1950 — Article 226Haryana General Sales Tax Act, 1973 — Section 47
High Courts05 Jan 2012Dismissed
Northern India Iron and Steel Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2012) 48 VST 113
Central Sales Tax Act, 1956 — Section 14, 2(c)Constitution of India, 1950 — Article 226
High Courts05 Jan 2012Dismissed
Rajinder Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2012) 166 PLR 84
Punjab Apartment and Property Regulation (First Amendment) Rules, 2010 — Rule 31, 31(3), 31(4)Punjab Apartment and Property Regulation Act, 1995 — Section 14, 15, 18, 3, 38Punjab Apartment and Property Regulation Rules, 1995 — Rule 2, 2(1), 2(2), 2(3), 30
High Courts05 Jan 2012Allowed
Haim Singh, Salesman Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2012) 2 ILR (P&H) 113
Constitution of India, 1950 — Article 226, 227Haryana Co-operative Societies Act, 1984 — Section 102
High Courts04 Jan 2012Dismissed
Satya Pal Sharma and Another Vs Jagjit Rai Verma
Punjab And Haryana At Chandigarh · (2012) 4 RCR(Civil) 216
Income Tax Act, 1961 — Section 230ASpecific Relief Act, 1963 — Section 10, 14, 16, 16(b), 16(c)
High Courts04 Jan 2012Dismissed
Shiromani Gurudwara Parbandhak Committee Vs Surjit Singh Cheema and others
Punjab And Haryana At Chandigarh · (2012) 166 PLR 80
High Courts04 Jan 2012Dismissed
Commissioner of Central Excise Commissionerate, Ludhiana Vs M/s Shri Ram Knitters, Ludhiana
Punjab And Haryana At Chandigarh · (2012) 189 ECR 274
Central Excises and Salt Act, 1944 — Section 35GFinance Act, 1994 — Section 66A, 83