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Punjab And Haryana At Chandigarh judgments, 2012

3,100 judgments · page 151 of 155

High Courts10 Jan 2012Dismissed

Net Ram Vs Daulat Ram and another

Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0149

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 9 Rule 4Constitution of India, 1950 — Article 227
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High Courts10 Jan 2012Allowed

Deepak Gupta Vs M.B. Rana

Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0102

Criminal Procedure Code, 1973 (CrPC) — Section 256Penal Code, 1860 (IPC) — Section 34, 499, 500, 501, 502
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High Courts10 Jan 2012Dismissed

Ram Niwas Vs Kalu Ram and another

Punjab And Haryana At Chandigarh · (2012) 2 ILR (P&H) 63 : (2012) 167 PLR 190 : (2012) 4 RCR(Civil) 56

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1), Order 41 Rule 27(1)(aa), Order 41 Rule 27(1)(b), Order 6 Rule 17
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High Courts10 Jan 2012Allowed

Vijay Singhal Vs Fouz Kumar

Punjab And Haryana At Chandigarh · (2013) ALLMR(Cri) 85

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts09 Jan 2012

Balbir Kaur Vs State of Punjab

Punjab And Haryana At Chandigarh · (2012) 3 Crimes 205 : (2012) 1 Law Herald 411 : (2012) 2 RCR(Criminal) 289

Criminal Procedure Code, 1973 (CrPC) — Section 319
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