High Courts12 Jan 2012Dismissed
Rohtas Kumar Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0238
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2012
3,100 judgments · page 149 of 155
High Courts12 Jan 2012Dismissed
Commissioner of Central Excise Vs M/s Ludhiana Beverages (P) Ltd.
Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0237
Central Excises and Salt Act, 1944 — Section 35G
High Courts12 Jan 2012Dismissed
M/s Harpal Singh Pradeep Kumar Vs Haryana State Agricultural Marketing Board and others
Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0152
High Courts12 Jan 2012Dismissed
Rajesh Kumar and another Vs Deputy Commissioner, Panchkula and another
Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0129
Haryana Panchayati Raj Rules, 1995 — Rule 10
High Courts12 Jan 2012Dismissed
State of Haryana and others Vs Gajjan Singh Sangha
Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0092
High Courts12 Jan 2012Allowed
Ex-Naik Run Singh Vs Commandant, 54 Battalion, Border Security Force and Another
Punjab And Haryana At Chandigarh · (2012) 166 PLR 790 : (2013) 1 SCT 288
Constitution of India, 1950 — Article 226
High Courts12 Jan 2012Dismissed
Paramjit Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0036
Punjab Panchayat Election Rules, 1994 — Rule 13, 33(2)Punjab State Election Commission Act, 1994 — Section 35, 54, 54(2), 58, 59
High Courts12 Jan 2012Dismissed
Jagdev Singh Vs Balwant Kaur Grewal
Punjab And Haryana At Chandigarh · (2012) 4 RCR(Civil) 457
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 4, Order 7 Rule 11Transfer of Property Act, 1882 — Section 106, 22(a)
High Courts11 Jan 2012Dismissed
Daleep Singh and others Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (2012) 166 PLR 77
Constitution of India, 1950 — Article 226Haryana Ceiling on Land Holdings Act, 1972 — Section 18(1), 18(4), 18(6), 3, 4(1)
High Courts11 Jan 2012
Joginder Singh and Others Vs Balwinder Kaur and Others
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 897
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 15Succession Act, 1925 — Section 276, 278, 299, 300
High Courts11 Jan 2012Dismissed
Punjab State and another Vs Balbir Singh
Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0247
High Courts11 Jan 2012Allowed
Dr. Mrs Pritpal Kaur Bhatia Vs The State of Haryana and another
Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0246
High Courts11 Jan 2012Dismissed
Amrik Singh (dead) through L.Rs. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0245
High Courts11 Jan 2012
Vivek Sharma Vs Union of India and others
Punjab And Haryana At Chandigarh · (2012) 2 RCR(Civil) 214
Cable Television Networks (Regulation) Act, 1995 — Section 16, 18, 6
High Courts11 Jan 2012
Sadhu Singh Vs Punjab State Electricity Board and others
Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0148
Constitution of India, 1950 — Article 226
High Courts11 Jan 2012
Shiv Kumar Sanghi Vs Joint Sub Registrar-cum-Naib Tehsildar, Narnaul and another
Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0137
Constitution of India, 1950 — Article 226Registration Act, 1908 — Section 23, 24, 25, 25(1), 26
High Courts11 Jan 2012
Beant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) 2 Crimes 240 : (2012) 1 RCR(Criminal) 594
Criminal Procedure Code, 1973 (CrPC) — Section 360Probation of Offenders Act, 1958 — Section 4
High Courts10 Jan 2012Allowed
East India Cotton Manufacturing Co. Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2012) 171 CompCas 24
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25NSick Industrial Companies (Special Provisions) Act, 1985 — Section 15(1), 16, 17, 18(4), 19(3)
High Courts10 Jan 2012
Perfect Computer Network and Another Vs I.T. World
Punjab And Haryana At Chandigarh · (2012) 3 BC 290 : (2012) 2 RCR(Civil) 429 : (2012) 2 RCR(Criminal) 303
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178(d), 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142Penal Code, 1860 (IPC) — Section 420
High Courts10 Jan 2012
Jagdish Chander Tara and another Vs Lalit Tara @ Prince and others
Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0244
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 16, 17Constitution of India, 1950 — Article 227