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Punjab And Haryana At Chandigarh judgments, 2012

3,100 judgments · page 147 of 155

High Courts17 Jan 2012Dismissed

Chandan Singh and others Vs Ajay Kumar

Punjab And Haryana At Chandigarh · (2012) 166 PLR 284

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151Criminal Procedure Code, 1973 (CrPC) — Section 145Evidence Act, 1872 — Section 43
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High Courts17 Jan 2012

Smt. Niranjan Kaur and others Vs The Financial Commissioner, Revenue and Secretary to Government, Punjab, exercising the powers of the Central Government, under Section 33 of the Displaced Persons (C and R) Act, 1954, Chandigarh and others

Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0199

Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 10, 12, 22Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 49, 68, 69Transfer of Property Act, 1882 — Section 41
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