High Courts17 Jan 2012Dismissed

Santokh Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2013) 3 RCR(Criminal) 132

Criminal Procedure Code, 1973 (CrPC) — Section 292, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 22, 42, 50, 52(A)Penal Code, 1860 (IPC) — Section 34, 489A, 489B, 489C
High Courts16 Jan 2012Allowed

Anita Kataria Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2013) 2 RCR(Civil) 128

Haryana Urban Development (Disposal of Land and Buildings) Regulations, 1978 — Regulation 16, 16A, 16B, 2Haryana Urban Development Authority Act, 1977 — Section 15
High Courts13 Jan 2012Dismissed

Hardeep Singh and Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2012) 1 DMC 813

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 307, 34, 498AProtection of Women From Domestic Violence Act, 2005 — Section 31
High Courts12 Jan 2012Dismissed

Sukhwinder Kaur Vs Amarjit Singh and others

Punjab And Haryana At Chandigarh · AIR 2012 P&H 97 : (2012) 2 ILR (P&H) 718 : (2012) 166 PLR 241

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Registration Act, 1908 — Section 17, 17(1A), 17(2), 49Transfer of Property Act, 1882 — Section 17, 49, 53A