Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 438Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12

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High Courts10 Jan 2012

Sunita Saini and Another Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0218

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts10 Jan 2012Allowed

Gurmeet Singh Vs Kala Ram

Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0210

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 227

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High Courts10 Jan 2012Dismissed

Vijay Kumar Vs Vinod Kumar

Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0206

Constitution of India, 1950 — Article 227

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High Courts10 Jan 2012Dismissed

Hakam Singh and others Vs The State of Punjab and others

Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0204

Punjab Land Revenue Act, 1887 — Section 122

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High Courts10 Jan 2012

Gurjeet Kaur and Another Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0197

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts10 Jan 2012

Ms. Sumandeep and Another Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0193

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts10 Jan 2012Allowed

Sushma Devi Vs Dakshin Haryana Bijli Nigam Ltd. and others

Punjab And Haryana At Chandigarh · (2012) 166 PLR 75

Constitution of India, 1950 — Article 227

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High Courts10 Jan 2012Dismissed

Haryana Wakf Board (formerly known as Punjab Wakf Board, Ambala Cantt) Vs Smt. Shanti Devi and others

Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0185

Waqf Act, 1995 — Section 83, 85

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High Courts10 Jan 2012Allowed

Bharat Sanchar Nigam Limited Vs Satpal Gupta

Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0184

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High Courts10 Jan 2012Allowed

Nachhattar Singh and another Vs M/s Dhanna Ram Amit Kumar and others

Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0182

Constitution of India, 1950 — Article 227

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High Courts10 Jan 2012

Ram Rati and another Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0172

Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 123, 4

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High Courts10 Jan 2012Dismissed

Pirthi Pal Singh Vs Smt. Gurdeep Kaur and others

Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0164

Constitution of India, 1950 — Article 227

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High Courts10 Jan 2012Dismissed

Sarabjit Singh and others Vs Om Parkash and others

Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0163

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High Courts10 Jan 2012Dismissed

Gurbachan Singh Vs Kuldeep Singh

Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0162

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High Courts10 Jan 2012

Major Singh Vs Darshan Singh

Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0159

Constitution of India, 1950 — Article 227

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High Courts10 Jan 2012

Sushil and others Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2012) 01 P&H CK 0158

Constitution of India, 1950 — Article 226, 227Punjab Land Revenue Act, 1887 — Section 32

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