High Courts10 Dec 2012
Sonal Malik Vs The Registrar, Cooperative Societies, Haryana, Panchkula and others
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0053
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2012
3,100 judgments · page 7 of 155
High Courts10 Dec 2012
Surendra Kumar Jain Vs The Registrar, Cooperative Societies, Haryana, Panchkula and others
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0052
High Courts10 Dec 2012Dismissed
Kashmir Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 3 RCR(Civil) 308
Haryana Urban Development Authority Act, 1977 — Section 13, 3Land Acquisition Act, 1894 — Section 3(f), 4, 5A, 6
High Courts10 Dec 2012
Mohinder Singh Vs Jasvir Singh
Punjab And Haryana At Chandigarh · (2013) 2 RCR(Civil) 780
Civil Procedure Code, 1908 (CPC) — Section 35ARegistration Act, 1908 — Section 17(1A), 17(1A), 49Transfer of Property Act, 1882 — Section 53A
High Courts07 Dec 2012Dismissed
Abdul Wahid Vs Lekh Ram and Others
Punjab And Haryana At Chandigarh · AIR 2013 P&H 35
High Courts07 Dec 2012Allowed
Dervinder Singh Vs Provident Fund Inspector
Punjab And Haryana At Chandigarh · (2013) 137 FLR 405 : (2013) LLR 241
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2(e)
High Courts07 Dec 2012Allowed
Sachin Gaba Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) LabIC 330
Punjab Municipal Act, 1911 — Section 39
High Courts07 Dec 2012Dismissed
Sukhbir Singh and Another Vs Haryana Government and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 489
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13
High Courts07 Dec 2012Dismissed
Charan Singh and Another Vs The Commissioner and Others
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0087
Punjab Land Revenue Act, 1887 — Section 45
High Courts07 Dec 2012Dismissed
United India Insurance Co. Ltd. and Another Vs M/s. B.J. Duplex Boards Limited
Punjab And Haryana At Chandigarh · (2013) 2 ACC 15 : AIR 2013 P&H 36 : (2013) 169 PLR 501
High Courts06 Dec 2012
Monika Vs Sandeep
Punjab And Haryana At Chandigarh · (2013) 169 PLR 360
Constitution of India, 1950 — Article 227
High Courts06 Dec 2012
Neeraj Vs State of Haryana
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0177
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts06 Dec 2012Dismissed
Harbhajan Singh and others Vs Union of India and others
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0175
High Courts06 Dec 2012
Gian Chand Vs Sher Singh and others
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0173
High Courts06 Dec 2012
Ved Parkash Vs Smt. Maina Devi and another
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0171
High Courts06 Dec 2012Allowed
Kuldip Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0119
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2(i)
High Courts06 Dec 2012Dismissed
Ranjeet Singh and Others Vs Roshan Lal and Another
Punjab And Haryana At Chandigarh · (2013) 169 PLR 487
High Courts06 Dec 2012Dismissed
Chief Administrator, HSAMB and Another Vs Maa Shakti Co-op. L/C Society Ltd. and Another
Punjab And Haryana At Chandigarh · (2013) 1 RCR(Civil) 547
Arbitration and Conciliation Act, 1996 — Section 11, 14, 34, 34(2)(b)(ii)
High Courts06 Dec 2012
Hamburg Sud, Hamburg Sudamerikanishe Vs Riba Textiles (P) Ltd. and Others
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0073
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 10A, 20
High Courts06 Dec 2012Dismissed
Suresh Kumar Vs Financial Commissioner and Principal Secretary to Govt., Haryana, Chandigarh and Others
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0071