High Courts16 Dec 2016Partly Allowed
Satish Manchanda Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 69
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 5 of 186
High Courts16 Dec 2016Allowed
Jagdish Vs Deputy Collector, Ghaggar Division, Sirsa
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 67 : (2017) 1 PLJ 294
High Courts16 Dec 2016Dismissed
Amrik Singh Vs Financial Commissioner Punjab
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 65 : (2017) 1 PLJ 265
Punjab Land Revenue (Lambardari) Rules, 1908 - Rule 15
High Courts16 Dec 2016Disposed Off
Banwari Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 61
Penal Code, 1860 (IPC) - Section 149, Section 307, Section 323, Section 325, Section 327, Section 452, Section 560
High Courts16 Dec 2016Allowed
Jatinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 AICLR 729 : (2017) 1 LawHerald 54
Criminal Procedure Code, 1973 (CrPC) - Section 154Penal Code, 1860 (IPC) - Section 302
High Courts16 Dec 2016Dismissed
Orient Craft Infrastructure Ltd. Vs Union of India
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 858
Evidence Act, 1872 - Section 115Land Acquisition Act, 1894 - Section 4, Section 5A, Section 6
High Courts16 Dec 2016Disposed Off
Gurinder Singh Vs Jasbir Singh
Punjab And Haryana At Chandigarh · (2017) 1 RentLR 137
East Punjab Urban Rent Restriction Act, 1949 - Section 13
High Courts16 Dec 2016Dismissed
M/s Fine Fabrics through its Proprietor Amit Gaur Vs Mrs. Meenakshi Saxena
Punjab And Haryana At Chandigarh · (2017) 2 CivCC 424 : (2017) 2 RCRCivil 230
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 17Evidence Act, 1872 - Section 101, Section 34
High Courts16 Dec 2016Dismissed
Swaran Singh Vs Ashok Kumar
Punjab And Haryana At Chandigarh · (2017) 2 CivCC 362 : (2017) 2 RCRCivil 195
High Courts16 Dec 2016Allowed
Gurdas Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 DMC 298
Dowry Prohibition Act, 1961 - Section 2Penal Code, 1860 (IPC) - Section 306
High Courts16 Dec 2016Dismissed
Sukhdev Singh Vs Financial Commissioner (Revenue), Punjab
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 244
Punjab Land Revenue (Lambardari) Rules, 1908 - Rule 16
High Courts16 Dec 2016Allowed
M/s. Malke Estates Pvt. Ltd. Vs Export Credit Guarantee Corporation of India Ltd.
Punjab And Haryana At Chandigarh · (2017) 172 AIC 435
Specific Relief Act, 1963 - Section 6
High Courts16 Dec 2016Dismissed
Ranjeet Singh Vs Sudhir
Punjab And Haryana At Chandigarh · (2017) 172 AIC 425
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts15 Dec 2016Dismissed
Surjit Kaur Vs Jaswant Singh
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 197 : (2017) 1 PLJ 317
Civil Procedure Code, 1908 (CPC) - Section 100Hindu Succession Act, 1956 - Section 14(1)
High Courts15 Dec 2016Dismissed
Dr. Sat Pal Goyal Vs UT of Chandigarh
Punjab And Haryana At Chandigarh · (2017) AIR(Punjab) 29 : (2017) 1 LAR 71 : (2017) 1 LawHerald 88 : (2017) 1 PLJ 268 : (2017) 1 PLR 203 : (2017) 1 RCRCivil 673
Constitution of India, 1950 - Article 243TPunjab Municipal Corporation Law (Extension To Chandigarh) Act, 1994 - Section 6(2)
High Courts15 Dec 2016Allowed
Dr. Ramesh Kumar Patnaik Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 SCT 730
Constitution of India, 1950 - Article 14Punjab Civil Services Rules (Volume II) - Rule 6.19-C
High Courts15 Dec 2016Dismissed
Haryana Urban Development Authority, Faridabad Vs Manu Gupta
Punjab And Haryana At Chandigarh · (2017) 171 AIC 550 : (2017) 1 RCRCivil 896
Haryana Urban Development Authority Act, 1977 - Section 17(2), Section 17(4)
High Courts15 Dec 2016Disposed Off
Shashi Kant Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 170 AIC 886 : (2017) 1 AICLR 696 : (2017) 1 LawHerald 139
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15
High Courts15 Dec 2016Dismissed
Som Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 115 : (2017) 1 PLJ 295
Punjab Land Revenue (Lambardari) Rules, 1908 - Rule 15
High Courts15 Dec 2016Dismissed
Mohinder Singh Vs Financial Commissioner, Haryana
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 72 : (2017) 1 PLJ 299 : (2017) 2 RCRCivil 347
Punjab Land Revenue (Lambardari) Rules, 1908 - Rule 15