COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2016

3,701 judgments · page 186 of 186

High Courts04 Jan 2016Disposed off

Ram Ghanshyam Developers Private Limited Vs Sanjeev Kumar and others

Punjab And Haryana At Chandigarh · (2016) 1 PLR 833

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4, 149, 151