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Punjab And Haryana At Chandigarh judgments, 2016

3,701 judgments · page 185 of 186

High Courts05 Jan 2016Dismissed

Jagroop Singh Vs Kura Singh and Others

Punjab And Haryana At Chandigarh · (2016) 2 ICC 621 : (2016) 1 LawHerald 390 : (2016) 1 PLJ 538 : (2016) 1 PLR 707

Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 2 Rule 2, Section 11
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High Courts05 Jan 2016Allowed

Bansi Lal Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 140 : (2016) 1 PLJCriminal 55 : (2016) 4 RCRCriminal 1017

Constitution of India, 1950 - Article 226, Article 227Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18Punjab Good Conduct Prisoners (Temporary Release) Act, 1962 - Section 10(1), Section 10(2)(b), Section 10(2
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High Courts05 Jan 2016Allowed

Satpal Vs State of Haryana

Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 710 : (2016) 5 RCRCriminal 444

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 366, 376Protection of Children from Sexual Offences Act, 2012 — Section 4
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High Courts05 Jan 2016Allowed

Ishan Sharma Vs Sachin Goyal

Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 512 : (2016) 5 RCRCriminal 493

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts05 Jan 2016Dismissed

Krishan Gopal and Anr. Vs Ramesh Kumar Jain.

Punjab And Haryana At Chandigarh · (2016) 2 LAR 179 : (2016) 1 LawHerald 369 : (2016) 1 PLJ 539 : (2016) 2 PLR 274 : (2016) 2 RCRCivil 299 : (2016) 1 RCRRent 221 : (2016) 1 RentLR 139

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
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