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Punjab And Haryana At Chandigarh judgments, 2016

3,701 judgments · page 184 of 186

High Courts06 Jan 2016Dismissed

Hans Raj Vs State of Punjab

Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0289

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, Section 60
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High Courts06 Jan 2016Dismissed

Gurmeet Vs State of Haryana

Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0288

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 427Penal Code, 1860 (IPC) - Section 148, Section 328, Section 342, Section 392, Section 394, Section 395, Section 397, Section 458
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High Courts06 Jan 2016Disposed Off

Phuman Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0249

Evidence Act, 1872 - Section 113B, Section 113-B, Section 114Penal Code, 1860 (IPC) - Section 302, Section 304B, Section 304-B, Section 306
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High Courts06 Jan 2016Dismissed

Jyoti Vs State of Punjab and Anr.

Punjab And Haryana At Chandigarh · (2016) 2 AICLR 247 : (2016) 1 LawHerald 267 : (2016) 5 RCRCriminal 412

Criminal Procedure Code, 1973 (CrPC) — Section 439(2)
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High Courts06 Jan 2016Partly Allowed

Mangat Ram Vs State of Punjab

Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 202 : (2016) 5 RCRCriminal 316

Criminal Procedure Code, 1973 (CrPC) — Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
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High Courts06 Jan 2016Dismissed

Pritam Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0073

Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 173, Section 313, Section 475Penal Code, 1860 (IPC) - Section 302, Section 307
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High Courts06 Jan 2016Dismissed

Pritpal Singh Vs GMADA & Ors.

Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 352 : (2016) 1 PLJ 570 : (2016) 2 RCRCivil 379

Punjab Regional and Town Planning and Development Act, 1995 — Section 45(3)
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High Courts06 Jan 2016Partly Allowed

Satnam Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 549 : (2016) 5 RCRCriminal 507

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 300, Section 302, Section 304, Section 307, Section 323, Section 324, Section 34
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High Courts06 Jan 2016Disposed off

Kuldeep Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2016) 4 CriCC 634 : (2017) 1 Crimes 326 : (2016) 1 LawHerald 97 : (2016) 1 PLJCriminal 3 : (2016) 5 RCRCriminal 314

Criminal Procedure Code, 1973 (CrPC) - Section 207, Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21, Section 21(c), Section 29, Section 35, Section 54
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