High Courts07 Jan 2016Disposed off
Deepak Kumar Vs Pgimer and Others
Punjab And Haryana At Chandigarh · (2016) 1 PLR 741 : (2016) 2 SLR 394
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 182 of 186
High Courts07 Jan 2016Dismissed
Shyam Rani Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 1 PLR 740
High Courts07 Jan 2016Allowed
The Oriental Insurance Company Limited Vs Sashi Chopra and Others
Punjab And Haryana At Chandigarh · (2016) 1 PLR 737
High Courts07 Jan 2016Allowed
The New India Assurance Co. Ltd. Vs Anand Sarup Ramesh Kumar
Punjab And Haryana At Chandigarh · (2016) 1 PLR 736
Contract Act, 1872 - Section 28
High Courts07 Jan 2016Dismissed
National Insurance Company Limited Vs Harjit Singh and Others
Punjab And Haryana At Chandigarh · (2016) 4 ACC 760 : (2016) ACJ 2315 : (2016) 1 LawHerald 145 : (2016) 1 PLR 735 : (2017) 2 TAC 140
Motor Vehicles Act, 1988 - Section 140, Section 163-A
High Courts07 Jan 2016Allowed
Satnam Singh Vs Mandeep Kaur and Others
Punjab And Haryana At Chandigarh · (2016) 1 PLR 733 : (2016) 4 RCRCivil 102
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(c)Court Fees Act, 1870 - Section 7(ii)
High Courts07 Jan 2016Allowed
Ram Pal Saini Vs Surinder Singh
Punjab And Haryana At Chandigarh · (2016) 2 PLJ 445 : (2016) 1 PLR 723 : (2016) 2 RCRCivil 655 : (2016) 1 RCRRent 321 : (2016) 1 RentLR 136
East Punjab Urban Rent Restriction Act, 1949 - Section 13
High Courts07 Jan 2016Allowed
Ramesh and Others Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2016) 2 AICLR 334 : (2016) 2 CriCC 705 : (2016) 1 LawHerald 294 : (2016) 2 RCRCriminal 596
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 166, Section 222, Section 313Evidence Act, 1872 - Section 114
High Courts07 Jan 2016Allowed
Gordhan Vs Ram Mehar and Others
Punjab And Haryana At Chandigarh · (2016) 2 ICC 270 : (2016) 1 LawHerald 341 : (2016) 1 PLJ 542 : (2016) 2 RCRCivil 383
Transfer of Property Act, 1882 - Section 41
High Courts07 Jan 2016Allowed
Sakatar Singh Vs Manjit Singh and Others
Punjab And Haryana At Chandigarh · (2016) 1 PLR 744
High Courts07 Jan 2016Dismissed
Preeti Vs Board of School Education Haryana and others
Punjab And Haryana At Chandigarh · (2016) 2 SLR 383
Constitution of India, 1950 - Article 14, 226
High Courts07 Jan 2016Dismissed
Ram Singh and Others Vs Principal Secretary to Govt. of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 704
Constitution of India, 1950 — Article 226Haryana State Co-operative Apex Bank Staff Service (Common Cadre) Rules, 1989 — Rule 58
High Courts07 Jan 2016Dismissed
Baldev Raj Vs Nanak Chand
Punjab And Haryana At Chandigarh · (2016) 2 PLR 497
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts07 Jan 2016Dismissed
Rajinder Kumar and Others Vs Uttar Haryana Bijli Vitran Nigam Limited and Others
Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0287
Electricity Act, 2003 - Section 126, Section 126(2), Section 126(3), Section 127, Section 135, Section 135(1-A), Section 135(a), Section 152
High Courts07 Jan 2016Dismissed
Vijay Kalia and Others Vs Kashmiri Lal and Others
Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0259
High Courts07 Jan 2016Disposed off
Dinesh Kumar Vs Perhlad Gupta and others
Punjab And Haryana At Chandigarh · (2016) 2 CivCC 815 : (2016) 2 PLR 476
High Courts07 Jan 2016Dismissed
Lakhvinder Kaur Vs Gurmel Singh
Punjab And Haryana At Chandigarh · (2016) 3 ALLMR 94 : (2016) 1 LAR 714 : (2016) 1 LawHerald 686 : (2016) 2 RCRCivil 772
Hindu Marriage Act, 1955 — Section 13
High Courts07 Jan 2016Disposed Off
Smt. Santra Devi Vs Nitin and others
Punjab And Haryana At Chandigarh · (2016) AIR(Punjab) 62 : (2016) 3 LAR 87 : (2016) 2 RCRCivil 735
Hindu Minority and Guardianship Act, 1956 — Section 10
High Courts07 Jan 2016Disposed Off
New India Assurance Company Limited Vs Seema Devi & Ors.
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 274
Motor Vehicles Act, 1988 — Section 166
High Courts07 Jan 2016Dismissed
Mandeep Kaur Vs Ajit Singh and Others
Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0074