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Punjab And Haryana At Chandigarh judgments, 2016

3,701 judgments · page 181 of 186

High Courts08 Jan 2016Disposed Off

Gulkandi Vs Dhikkal and others

Punjab And Haryana At Chandigarh · (2016) AIR(Punjab) 73 : (2016) 2 CivCC 719 : (2016) 2 HLR 309 : (2016) 1 LawHerald 850 : (2016) 2 RCRCivil 742

Hindu Succession Act, 1956 — Section 6Registration Act, 1908 — Section 17(2)(vi)Transfer of Property Act, 1882 — Section 123
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High Courts08 Jan 2016Allowed

Sukhpal Kaur Vs Arun Kumar

Punjab And Haryana At Chandigarh · (2016) 2 AICLR 349 : (2016) 1 LawHerald 700 : (2016) 5 RCRCriminal 439

Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts08 Jan 2016Dismissed

Sukha Singh Vs Yashpal Singh and another

Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 753 : (2016) 2 PLJ 614 : (2016) 3 RCRCivil 632 : (2016) 2 RCRRent 112

Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 6
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High Courts08 Jan 2016Allowed

Namrata Kalia Vs Sameer Kalia

Punjab And Haryana At Chandigarh · (2016) 2 AICLR 140 : (2016) 3 DMC 171 : (2016) 1 LawHerald 497 : (2016) 2 RCRCivil 549 : (2016) 2 RCRCriminal 414

Criminal Procedure Code, 1973 (CrPC) — Section 125
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High Courts08 Jan 2016Disposed Off

Dinesh Bhardwaj Vs Vijay Vamini

Punjab And Haryana At Chandigarh · (2016) 2 AICLR 477 : (2016) 1 LawHerald 313 : (2016) 5 RCRCriminal 413

Negotiable Instruments Act, 1881 (NI) — Section 138, 147
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High Courts08 Jan 2016Dismissed

Rajinder Lal and Others Vs Prem Mohni and Others

Punjab And Haryana At Chandigarh · (2016) 2 LAR 193 : (2016) 1 LawHerald 283 : (2016) 1 PLJ 466 : (2016) 2 RCRCivil 353

Displaced Persons (Compensation and Rehabilitation) Act, 1954 - Section 27, Section 36Evidence Act, 1872 - Section 115
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High Courts08 Jan 2016Dismissed

Indu Bala Vs Vipin Sharma

Punjab And Haryana At Chandigarh · (2016) 1 HLR 685 : (2016) 1 LawHerald 499

Hindu Marriage Act, 1955 - Section 13Penal Code, 1860 (IPC) - Section 326, Section 406, Section 498-A
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High Courts08 Jan 2016Dismissed

Naresh Kadyan Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2016) AIR(Punjab) 54 : (2016) 1 LawHerald 100 : (2016) 2 PLJ 437 : (2016) 1 PLJ 234 : (2016) 1 PLR 725

Constitution of India, 1950 - Article 48General Clauses Act, 1897 - Section 24, Section 6Haryana Gauvansh Sanrakshan and Gausamvardhan Act, 2015 - Section 12, Section 16, Section 20, Section 20(3), Section 4, Section 4 (1)(c), Sectio
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High Courts07 Jan 2016Disposed Off

Satbir Vs Tribunal

Punjab And Haryana At Chandigarh · (2016) 162 AIC 618 : (2016) 2 CivCC 685 : (2016) 3 DMC 550 : (2016) 2 PLR 383

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High Courts07 Jan 2016Disposed Off

Gurbachan Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2016) 3 CriCC 36 : (2016) CriLJ 1111 : (2016) 2 Crimes 404 : (2016) 2 RCRCriminal 602

Criminal Procedure Code, 1973 (CrPC) - Section 207Penal Code, 1860 (IPC) - Section 420
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