High Courts11 Jan 2016Dismissed
Ranjit Singh Vs Gurmukh Singh and others
Punjab And Haryana At Chandigarh · (2016) AIRCC 944
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 179 of 186
High Courts11 Jan 2016Dismissed
Gurdev Singh Vs Gursroop Singh and others
Punjab And Haryana At Chandigarh · (2016) 2 ICC 912 : (2016) 1 LawHerald 702
Registration Act, 1908 — Section 17
High Courts11 Jan 2016Allowed
Ishwar Singh & Ors. Vs State of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 612 : (2016) 2 PLR 24 : (2016) 3 RCRCivil 248
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4Punjab Village Common Lands (Regulation) Rules, 1976 — Rule 5
High Courts11 Jan 2016Dismissed
Gram Panchayat, Dhourang Vs Jagan Nath & Ors.
Punjab And Haryana At Chandigarh · (2016) 1 LAR 187 : (2016) 1 LawHerald 610 : (2016) 2 PLJ 589 : (2016) 3 RCRCivil 352
Constitution of India, 1950 — Article 226Punjab Village Common Lands (Regulation) Act, 1961 — Section 13-A, 7
High Courts11 Jan 2016Dismissed
Sandeep Kaur Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 591 : (2016) 5 RCRCriminal 523
Penal Code, 1860 (IPC) — Section 376B
High Courts11 Jan 2016Disposed off
Surinder Verma Vs Santosh Singhal and another
Punjab And Haryana At Chandigarh · (2016) 1 PLR 825
Limitation Act, 1963 — Section 5
High Courts11 Jan 2016Dismissed
Mangat Ram and others Vs Om Parkash and others
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 95 : (2016) 1 PLJ 311
Evidence Act, 1872 — Section 34, 45, 73
High Courts11 Jan 2016Allowed
Rashid Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 584 : (2016) 5 RCRCriminal 520
Penal Code, 1860 (IPC) — Section 376
High Courts11 Jan 2016Dismissed
Ram Kishan and others Vs Smt. Omwati and others
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 747 : (2016) 2 PLJ 242 : (2016) 2 RCRCivil 809 : (2016) 1 RCRRent 407
Punjab Tenancy Act, 1887 — Section 5
High Courts11 Jan 2016Dismissed
Capt. Mahan Singh Vs Capt. Natha Singh
Punjab And Haryana At Chandigarh · (2016) 159 AIC 813 : (2016) AIR(Punjab) 71 : (2016) 1 LawHerald 739 : (2016) 2 PLR 390
Penal Code, 1860 (IPC) — Section 499
High Courts11 Jan 2016Allowed
Jaspreet Kaur Dhaliwal Vs Kulwinder Singh
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 737
Hindu Marriage Act, 1955 — Section 13B
High Courts11 Jan 2016Disposed Off
Satbir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 485 : (2016) 5 RCRCriminal 488
Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302
High Courts11 Jan 2016Allowed
Baljinder Singh @ Kala & another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 475 : (2016) 5 RCRCriminal 487
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 36A
High Courts11 Jan 2016Dismissed
Manoj Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 CriCC 780 : (2016) 1 LawHerald 89 : (2016) 1 PLJCriminal 1 : (2016) 5 RCRCriminal 310
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts11 Jan 2016Dismissed
Kamla Devi and others Vs Dharampal and others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 127
Motor Vehicles Act, 1988 — Section 166, 173
High Courts11 Jan 2016Disposed off
M/s Gagan Software Pvt. Ltd. Vs Haryana State Industrial and Infrastructure Development Corporation Ltd.
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 316 : (2016) 1 PLJ 567
Constitution of India, 1950 — Article 226
High Courts08 Jan 2016Dismissed
Vijay Kumar Syal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 577
High Courts08 Jan 2016Allowed
Vijay B. Verma Vs Ludhiana Oil Expellers Co-Operative House Building Society and Others
Punjab And Haryana At Chandigarh · (2016) 161 AIC 701 : (2016) 2 PLJ 421 : (2016) 1 PLR 823
High Courts08 Jan 2016Dismissed
Inderjeet Kaur Vs Sri Guru Granth Sahib World University and Others
Punjab And Haryana At Chandigarh · (2016) 149 FLR 106 : (2016) 1 PLR 738
Maternity Benefits Act, 1961 - Section 2
High Courts08 Jan 2016Allowed
Balkar Singh Vs Gian Singh and Others
Punjab And Haryana At Chandigarh · (2016) 2 CivCC 208 : (2016) 2 ICC 212 : (2016) 1 LawHerald 315 : (2016) 1 PLR 732