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Punjab And Haryana At Chandigarh judgments, 2016

3,701 judgments · page 178 of 186

High Courts11 Jan 2016Disposed off

Mohinder Kumar Sharma Vs Rai Singh

Punjab And Haryana At Chandigarh · (2016) 2 PLJ 435 : (2016) 1 PLR 747 : (2016) 2 RCRCivil 653 : (2016) 1 RCRRent 320

Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13
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High Courts11 Jan 2016Allowed

Swarn Chand Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2016) 1 LAR 182 : (2016) 2 PLR 571 : (2016) 4 RCRCivil 203

Constitution of India, 1950 — Article 226Punjab Co-operative Societies Act, 1961 — Section 68(1), 69
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High Courts11 Jan 2016Dismissed

State of Punjab Vs Kiranbir Singh Kang and Others

Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0314

Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 173 (8), Section 173(2), Section 173(8), Section 321Penal Code, 1860 (IPC) - Section 109, Section 120-B, Section 148, Section 149, Section 302, Section 307
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High Courts11 Jan 2016Disposed Off

Naresh Kumar Vs Girdhari Lal and Others

Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0291

Civil Procedure Code, 1908 (CPC) - Order 14 Rule 1, Order 41 Rule 23-AEvidence Act, 1872 - Section 59, Section 68, Section 69, Section 76(a), Section 76(c)Punjab Security of Land Tenures Act, 1953 - Section 9
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High Courts11 Jan 2016Dismissed

Parminder Kaur Vs Manjinder Kaur and Others

Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0256

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 100, Order 21 Rule 102, Order 21 Rule 97, Order 21 Rule 98Criminal Procedure Code, 1973 (CrPC) - Section 145, Section 146, Section 146(1)Penal Code, 1860 (IPC) - Section 406, Section 4
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High Courts11 Jan 2016Dismissed

Ishwar Singh Vs Dhano Devi and Others

Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0252

Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12, Order 33 Rule 33, Section 144Hindu Succession Act, 1956 - Section 8, Section 9Succession Act, 1925 - Section 276
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High Courts11 Jan 2016Dismissed

Ranjit Singh Vs Ram Sarup and Others

Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0251

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 30, Order 41 Rule 31, Order 6 Rule 4Contract Act, 1872 - Section 25Evidence Act, 1872 - Section 68, Section 91, Section 92
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