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Punjab And Haryana At Chandigarh judgments, 2016

3,701 judgments · page 7 of 186

High Courts13 Dec 2016Dismissed

State of Haryana Vs Deepak

Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 142

Arms Act, 1959 - Section 25Penal Code, 1860 (IPC) - Section 186, Section 307, Section 353
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High Courts13 Dec 2016Dismissed

Bhupinder Pal Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 240 : (2017) 1 RentLR 233

Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 - Section 4, Section 5, Section 7
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High Courts12 Dec 2016Dismissed

State of Punjab Vs Lal Singh

Punjab And Haryana At Chandigarh · (2017) 1 RCRCriminal 600

Criminal Procedure Code, 1973 (CrPC) - Section 437(5), Section 439(2)Penal Code, 1860 (IPC) - Section 120B, Section 420, Section 465, Section 467, Section 468, Section 471
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High Courts12 Dec 2016Disposed Off

Chitranjan Pal Vs State of Punjab

Punjab And Haryana At Chandigarh · (2017) 1 SCT 498

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 33
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High Courts12 Dec 2016Allowed

Sonu Vs State of Haryana

Punjab And Haryana At Chandigarh · (2017) 1 SCT 785

Constitution of India, 1950 - Article 226Haryana Compassionate Assistance to Departments of Deceased Government Employees Rules, 2005 - Rule 18(2)Haryana Compassionate Assistance to the Dependents of Deceased Government Employees Rul
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High Courts12 Dec 2016Disposed Off

Shri Ram Vs State of Haryana

Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 135

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24
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High Courts09 Dec 2016Dismissed

Sunil Kumar Vs Kewal Krishan

Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 145

Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Limitation Act, 1963 - Section 5
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