High Courts07 Dec 2016Dismissed
Residents Welfare Federation Vs UT Administration
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 789
Punjab Municipal Corporation Law (Extension to Chandigarh) Act, 1994 - Section 8
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 9 of 186
High Courts07 Dec 2016Allowed
Neelam Rani Vs Union of India
Punjab And Haryana At Chandigarh · (2017) 1 ACC 73 : (2017) 2 TAC 152
Railways Act, 1989 - Section 123, Section 124A
High Courts07 Dec 2016Dismissed
Mubin Vs Sahabuddin
Punjab And Haryana At Chandigarh · (2016) 12 P&H CK 0067
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2
High Courts07 Dec 2016Dismissed
Gram Panchayat of Village Gulabgarh Vs Commissioner, Faridkot Division
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 45
Punjab Village Common Lands (Regulation) Act, 1961 - Section 2(g), Section 7
High Courts07 Dec 2016Dismissed
Amarjeet Beeton Vs Commissioner of Income Tax (TDS)
Punjab And Haryana At Chandigarh · (2017) 391 ITR 124 : (2017) 244 Taxman 240
Income Tax Act, 1961 - Section 206C
High Courts07 Dec 2016Disposed Off
Manmohan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 642
High Courts07 Dec 2016Dismissed
Ashwani Kumar Vs Joginder Singh
Punjab And Haryana At Chandigarh · (2017) 170 AIC 890
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 6
High Courts06 Dec 2016Dismissed
Surinder Saini Vs Simmi Saini
Punjab And Haryana At Chandigarh · (2017) 2 ICC 92 : (2017) 1 LawHerald 156
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17, Section 11, Section 151
High Courts06 Dec 2016Disposed Off
Beant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 SCT 501
Constitution of India, 1950 - Article 14, Article 16, Article 226
High Courts06 Dec 2016Dismissed
M/s Sushil and Company Vs Food Corporation of India
Punjab And Haryana At Chandigarh · (2016) 12 P&H CK 0145
High Courts06 Dec 2016Allowed
Baljit Singh Vs Punjab and Haryana High Court, Chandigarh
Punjab And Haryana At Chandigarh · (2017) 1 SCT 787
High Court Establishment (Appointment and Conditions of Service) Rules, 1973 - Rule 18-A
High Courts06 Dec 2016Dismissed
Dr. Sonia Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 SCT 777
Constitution of India, 1950 - Article 14, Article 226
High Courts06 Dec 2016Allowed
Darshan Singh Vs Union of India
Punjab And Haryana At Chandigarh · (2017) 1 SCT 775
Constitution of India, 1950 - Article 226
High Courts06 Dec 2016Dismissed
Mahal Singh Vs Central Administrative Tribunal, Chandigarh Bench, Chandigarh
Punjab And Haryana At Chandigarh · (2017) 1 SCT 767
Constitution of India, 1950 - Article 226
High Courts06 Dec 2016Allowed
Mukesh Aggarwal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 12 P&H CK 0107
Constitution of India, 1950 - Article 226
High Courts06 Dec 2016Allowed
Neena Sood Vs MDU, Rohtak
Punjab And Haryana At Chandigarh · (2017) 3 SCT 57
Constitution of India, 1950 - Article 14, Article 226
High Courts06 Dec 2016Disposed Off
Rajesh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 3 SCT 85
Constitution of India, 1950 - Article 14, Article 226
High Courts06 Dec 2016Dismissed
Ram Kumar Vs Financial Commissioner, Department of Revenue
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 349
High Courts06 Dec 2016Allowed
Deepak Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 SCT 42
Haryana Compassionate Assistance Rules, 2003 - Rule 18, Rule 3(k)Haryana Compassionate Assistance to Departments of Deceased Government Employees Rules, 2005 - Rule 18(2)
High Courts06 Dec 2016Disposed Off
Blossom Residents Welfare Association (Regd.) Vs Commissioner, Municipal Corporation
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 276