High Courts30 Nov 2016Partly Allowed
Raj Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 SCT 479
Punjab Police Rules, 1934 - Rule 16.28, Rule 16.30, Rule 16.32
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 11 of 186
High Courts30 Nov 2016Allowed
Rajpal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 SCT 492
Punjab Civil Services (General and Common Conditions of Service) Rules, 1994 - Rule 8
High Courts30 Nov 2016Dismissed
Pawan Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 SCT 729
Constitution of India, 1950 - Article 16, Article 226
High Courts30 Nov 2016Dismissed
Chandigarh Administration through Director Principal Vs Central Administrative Tribunal
Punjab And Haryana At Chandigarh · (2017) 1 SCT 792
Constitution of India, 1950 - Article 14, Article 16
High Courts30 Nov 2016Disposed Off
Kali Ram Vs Presiding officer
Punjab And Haryana At Chandigarh · (2017) LabLR 95
High Courts30 Nov 2016Disposed Off
M/s Whirlpool of India Limited Vs Presiding officer, Industrial Tribunal-Cum-Labour Court, Faridabad
Punjab And Haryana At Chandigarh · (2017) LabLR 93
Constitution of India, 1950 - Article 226
High Courts30 Nov 2016Dismissed
Parveen Kumar Sharma Vs UHBVN Ltd.
Punjab And Haryana At Chandigarh · (2017) 3 SCT 155
High Courts30 Nov 2016Allowed
Dharampal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 1059
Land Acquisition Act, 1894 - Section 31
High Courts30 Nov 2016Dismissed
Principal Commissioner of Income Tax, Gurgaon Vs Atotech India Ltd.
Punjab And Haryana At Chandigarh · (2017) 391 ITR 117
Income Tax Act, 1961 - Section 271(1)(c)
High Courts30 Nov 2016Allowed
Dalip Singh Vs Joint Development Commissioner (IRD), Punjab
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 124 : (2017) 1 RCRRent 245
Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 - Section 4, Section 5
High Courts30 Nov 2016Allowed
Subhash Chander Khullar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 3 SCT 170
Punjab Municipal Employees Pension and General Provident Fund Rules, 1994 - Rule 2(i), Rule 2(k), Rule 8.2
High Courts29 Nov 2016Disposed Off
Makhan Singh and Others - Petitioners @HASH Harbans Lal and another
Punjab And Haryana At Chandigarh · (2016) 3 LAR 640 : (2017) 1 RCRCivil 288
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 26, Order 9 Rule 13
High Courts29 Nov 2016Allowed
Rakesh Kumar - Appellant @HASH Monika
Punjab And Haryana At Chandigarh · (2017) 171 AIC 383 : (2017) 1 HLR 272 : (2016) 3 LAR 624 : (2017) 1 LawHerald 37 : (2017) 1 RCRCivil 378
Hindu Marriage Act, 1955 - Section 13(1)(ia)
High Courts29 Nov 2016Disposed Off
Devender Singh Vs Navdeep Singh
Punjab And Haryana At Chandigarh · (2017) 1 CriCC 717 : (2017) 1 RCRCriminal 690
Criminal Procedure Code, 1973 (CrPC) - Section 311, Section 482
High Courts29 Nov 2016Dismissed
Gurmukh Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 SCT 733
Constitution of India, 1950 - Article 14, Article 16, Article 226PBIT Service Rules - Rule 3.16
High Courts29 Nov 2016Dismissed
Azad Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 SCT 717
Haryana Compassionate Assistance to the Dependents of Deceased Government Employees Rules, 2006 - Rule 3(b), Rule 9(a)
High Courts29 Nov 2016Allowed
Jeet Singh Vs Gram Panchayat
Punjab And Haryana At Chandigarh · (2017) 2 PLR 458
Civil Procedure Code, 1908 (CPC) - Section 115
High Courts29 Nov 2016Dismissed
Gurbax Kaur Vs Bhag Singh
Punjab And Haryana At Chandigarh · (2017) 170 AIC 898 : (2017) 2 RCRCivil 196
Civil Procedure Code, 1908 (CPC) - Section 100, Section 96Punjab Land Revenue Act, 1887 - Section 118, Section 122
High Courts29 Nov 2016Dismissed
Atul Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 297
Constitution of India, 1950 - Article 14, Article 19
High Courts29 Nov 2016Allowed
Vinay Kumar Kakkar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 SCT 289
Haryana State Agricultural Marketing Board Service Rules, 1974 - Rule 10, Rule 7Haryana State Agricultural Marketing Board Service Rules, 2008 - Rule 10, Rule 13, Rule 7