High Courts18 Nov 2016Allowed
Jagbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 RCRCriminal 598
Criminal Procedure Code, 1973 (CrPC) - Section 389Penal Code, 1860 (IPC) - Section 304B, Section 34, Section 406, Section 498
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 13 of 186
High Courts18 Nov 2016Dismissed
Arun Kumar Vs State Information Commission, Punjab
Punjab And Haryana At Chandigarh · (2017) 2 SCT 540
Right To Information Act, 2005 - Section 19(8)(b), Section 19(8)(b), Section 20(1)
High Courts18 Nov 2016Dismissed
Aman Security and Detectives (Regd.) Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 798
Constitution of India, 1950 - Article 226
High Courts18 Nov 2016Dismissed
The Vishkarma Indergarh Co-Operative Labour Vs Employees Provident Fund Organization
Punjab And Haryana At Chandigarh · (2017) 153 FLR 97 : (2017) LabLR 76
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 7A
High Courts17 Nov 2016Disposed Off
Harphool Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 11 P&H CK 0128
CM No.11664-CI of 2016 in/and RFA No. 4237 of 2016 (O&M)
High Courts17 Nov 2016Allowed
Nirmal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 SCT 509
Constitution of India, 1950 - Article 14, Article 16
High Courts17 Nov 2016Allowed
Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 BC 183 : (2017) 1 NIJ 704
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts17 Nov 2016Partly Allowed
S.S. Negi Vs Haryana Warehousing Corporation
Punjab And Haryana At Chandigarh · (2017) 2 SCT 593
Constitution of India, 1950 - Article 12, Article 14, Article 16Haryana Employees Pension Regulations Act, 1996 - Regulation 38, Regulation 39
High Courts17 Nov 2016Allowed
M/s Bedi Sons Steels & Wires Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 11 P&H CK 0052
Punjab General Sales Tax Act, 1948 - Section 21(1)
High Courts17 Nov 2016Disposed Off
Gurcharan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 RCRCriminal 66
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, Section 406, Section 498A, Section 506
High Courts17 Nov 2016Dismissed
International Institute of Neuro Sciences & Oncology Ltd. Vs Sahibjit Singh Sandhu
Punjab And Haryana At Chandigarh · (2017) 1 RCRRent 632
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Section 100Evidence Act, 1872 - Section 115, Section 116Registration Act, 1908 - Section 17(i)(d)
High Courts16 Nov 2016Allowed
Sunil Kumar - Petitioner @HASH Financial Commissioner (Revenue), Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 3 LAR 619 : (2017) 1 PLJ 200 : (2017) 2 PLR 835 : (2017) 1 RCRCivil 395
Punjab Land Revenue (Lambardari) Rules, 1908 - Rule 15, Rule 16
High Courts16 Nov 2016Dismissed
Jaigopal Banwala - Petitioner @HASH State of Haryana
Punjab And Haryana At Chandigarh · (2017) ALLMRCri 244 : (2017) 1 LawHerald 347 : (2017) 1 RCRCriminal 146
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 243, Section 341
High Courts16 Nov 2016Disposed Off
Mohit Vs Union of India
Punjab And Haryana At Chandigarh · (2017) AIR(Punjab) 1 : (2016) 4 LawHerald 3470 : (2017) 1 RCRCivil 1003
Constitution of India, 1950 - Article 226
High Courts16 Nov 2016Allowed
K.C. Chhabra Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 SCT 521
Constitution of India, 1950 - Article 14, Article 14, Article 16, Article 226
High Courts16 Nov 2016Dismissed
Shiv Kumar Vs Shyam Sunder
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 129 : (2017) 1 RCRRent 250 : (2017) 1 RentLR 113
Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 13(3)(a)(i)
High Courts15 Nov 2016Disposed Off
Hardial Singh - Petitioner @HASH Financial Commissioner (Appeals), Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 3 LAR 643 : (2017) 1 PLJ 232 : (2017) 2 PLR 833 : (2017) 1 RCRCivil 398
Punjab Land Revenue (Lambardari) Rules, 1908 - Rule 10, Rule 15, Rule 16
High Courts15 Nov 2016Dismissed
Sumit - Petitioner @HASH Union of India and Others
Punjab And Haryana At Chandigarh · (2017) 1 SCT 214
High Courts15 Nov 2016Allowed
Karanjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 SCT 549
Constitution of India, 1950 - Article 14, Article 16
High Courts15 Nov 2016Allowed
Amandeep Singh Bawa Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 SCT 489
Constitution of India, 1950 - Article 14, Article 16