High Courts08 Nov 2016Disposed Off
Dr. Gurcharan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 SCT 544
Constitution of India, 1950 - Article 14, Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 15 of 186
High Courts08 Nov 2016Allowed
Sarabjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 SCT 460
Constitution of India, 1950 - Article 14
High Courts08 Nov 2016Dismissed
Gurjant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 RCRCriminal 447
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 408
High Courts08 Nov 2016Dismissed
Vinod Vs Pardeep
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3558
Motor Vehicles Act, 1988 - Section 166
High Courts08 Nov 2016Allowed
Pushpa Rani @ Wanti Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3515
Railways Act, 1989 - Section 123
High Courts08 Nov 2016Disposed Off
Ranjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 RSJ 171 : (2017) 1 SCT 763
Constitution of India, 1950 - Article 226, Article 311(2)(b)Police Act, 1861 - Section 7Punjab Police Rules, 1934 - Rule 16.1. 16.2
High Courts08 Nov 2016Allowed
Jodha Ram Vs Financial Commissioner, Haryana
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3644 : (2017) 2 RCRCivil 279
Punjab Security of Land Tenures Act, 1953 - Section 9
High Courts08 Nov 2016Dismissed
Executive Engineer Vs Presiding Officer
Punjab And Haryana At Chandigarh · (2017) 1 LLJ 341
Constitution of India, 1950 - Article 226
High Courts08 Nov 2016Disposed Off
M/s R.K. Trading and Rice Mills Vs Regional Provident Fund Commissioner
Punjab And Haryana At Chandigarh · (2017) 2 CLR 271 : (2017) 152 FLR 910 : (2017) LabLR 36 : (2017) 1 LLN 796
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 14B, Section 17B, Section 7A, Section 7Q
High Courts08 Nov 2016Disposed Off
Jodha Ram (Deceased) Vs Financial Commissioner, Haryana
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3644 : (2017) 2 RCRCivil 279
Haryana Ceiling on Land Holdings Act, 1972 - Section 15, Section 8(1)Punjab Security of Land Tenures Act, 1953 - Section 9(1)(i)
High Courts07 Nov 2016Dismissed
Raj Kumar - Appellant @HASH Sunil and Others
Punjab And Haryana At Chandigarh · (2016) 4 ACC 592 : (2017) 1 TAC 414
Motor Vehicles Act, 1988 - Section 163A
High Courts07 Nov 2016Dismissed
Jasbir Singh Grewal Vs Daljot Kaur
Punjab And Haryana At Chandigarh · (2017) 1 AICLR 235 : (2017) 1 HLR 128 : (2016) 4 LawHerald 3572 : (2017) 2 PLR 865 : (2017) 2 RCRCivil 88 : (2017) 2 RCRCriminal 137
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts07 Nov 2016Allowed
Jagjit Singh Vs Punjab and Haryana High Court
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3562 : (2017) 2 PLR 831
Constitution of India, 1950 - Article 20
High Courts07 Nov 2016Dismissed
Vinod Kumar Vs Aruna Jain
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3552 : (2017) 1 PLJ 24 : (2017) 2 RCRCivil 448 : (2017) 1 RCRRent 196
Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 13
High Courts07 Nov 2016Dismissed
Bimla Devi Vs M/s. Surja Ram
Punjab And Haryana At Chandigarh · (2017) 1 ICC 210 : (2016) 4 LawHerald 3517
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Constitution of India, 1950 - Article 227
High Courts07 Nov 2016Dismissed
Lalit Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3547 : (2017) 1 PLJ 352 : (2017) 2 PLR 838 : (2016) 4 RCRCivil 1051 : (2016) 4 RSJ 414
Constitution of India, 1950 — Article 142Punjab Land Revenue (Lambardari) Rules, 1908 — Rule 15, 16, 17
High Courts07 Nov 2016Dismissed
Jugraj Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 11 P&H CK 0071
High Courts07 Nov 2016Dismissed
Surjit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 SCT 755
Constitution of India, 1950 - Article 14, Article 226, Article 226
High Courts07 Nov 2016Dismissed
Attar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3679
Penal Code, 1860 (IPC) - Section 279, Section 304
High Courts07 Nov 2016Dismissed
Subhash Chand Vs Jagdish Rai
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3643 : (2017) 1 RentLR 24
Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 13