High Courts07 Nov 2016Allowed
Karam Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 SCT 1
DHBVNL (Assured Career Progression) Rules, 2009 - Rule 14
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 16 of 186
High Courts07 Nov 2016Allowed
Kanwar Pal Vs Mansa Ram
Punjab And Haryana At Chandigarh · (2017) 3 RCRCivil 418
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 103
High Courts04 Nov 2016Dismissed
Paramjit Singh Vs State Information Commission
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3544 : (2017) 1 PLJ 21 : (2017) 2 RCRCivil 95
Constitution of India, 1950 - Article 226Right to Information Act, 2005 - Section 2(b)
High Courts04 Nov 2016Dismissed
Hari Singh Vs Financial Commissioner Punjab
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3536 : (2017) 1 RCRCivil 1022
Constitution of India, 1950 - Article 226Punjab Land Revenue (Lambardari) Rules, 1908 - Rule 16
High Courts04 Nov 2016Dismissed
Varinder Singh @ Vicky Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3663 : (2017) 1 RCRCriminal 625
Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 - Section 2(aa)(i), Section 5A
High Courts04 Nov 2016Dismissed
Sewa Singh Vs Kuldip Singh
Punjab And Haryana At Chandigarh · (2017) 1 CivCC 617
High Courts04 Nov 2016Disposed Off
Kirandeep Singh Vs Bhupinder Kaur
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3511 : (2017) 2 PLR 481 : (2017) 1 RCRCivil 1009 : (2017) 2 RCRCriminal 65
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts04 Nov 2016Allowed
Balihar Singh Vs Sarabjit Kaur
Punjab And Haryana At Chandigarh · (2017) 2 PLR 226
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts04 Nov 2016Allowed
Sher Singh Panjeta Vs Rakesh Kumar
Punjab And Haryana At Chandigarh · (2017) 2 PLR 232
Motor Vehicles Act, 1988 - Section 163-A, Section 166
High Courts04 Nov 2016Allowed
Phul Pati Vs Bhim Singh
Punjab And Haryana At Chandigarh · (2017) 1 ICC 592 : (2016) 4 LawHerald 3692
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts03 Nov 2016Allowed
Rajesh Kumar Poonia - Petitioner @HASH State of Haryana and Others
Punjab And Haryana At Chandigarh · (2017) 1 SCT 260
Constitution of India, 1950 - Article 14, Article 16, Article 226
High Courts03 Nov 2016Partly Allowed
Gurdeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3564
Constitution of India, 1950 - Article 226
High Courts03 Nov 2016Dismissed
M/s Jai Yamuna Ji Developers Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3549 : (2017) 2 PLR 271
Constitution of India, 1950 - Article 226
High Courts03 Nov 2016Partly Allowed
Manjit Kaur Vs Alla Dutta
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3490 : (2017) 1 PLR 152
Motor Vehicles Act, 1988 - Section 166Rules of the Road Regulations, 1989 - Regulation 23
High Courts03 Nov 2016Dismissed
Shri Ram General Insurance Co. Ltd. Vs Santosh Devi
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3509
Motor Vehicles Act, 1988 - Section 166
High Courts03 Nov 2016Disposed Off
M/s R.K. Rice Mills Vs Punjab State Civil Supply Corporation Ltd.
Punjab And Haryana At Chandigarh · (2017) 2 PLR 230
Arbitration and Conciliation Act, 1996 - Section 34
High Courts03 Nov 2016Disposed Off
M/s Ravneet Agro Industries, Madhir Road, Husnar (Gidderbaha), District Muktsar Vs Punjab State Civil Supplies Corporation Limited, Chandigarh
Punjab And Haryana At Chandigarh · (2017) 2 PLR 229
Arbitration and Conciliation Act, 1996 - Section 34
High Courts03 Nov 2016Dismissed
Rakesh Kumar Vs Dial Singh Sagoo
Punjab And Haryana At Chandigarh · (2017) 2 PLR 245
East Punjab Urban Rent Restriction Act, 1949 - Section 18A(2)
High Courts03 Nov 2016Dismissed
Sukhjinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3356
Criminal Procedure Code, 1973 (CrPC) - Section 319
High Courts03 Nov 2016Dismissed
Jugal Kishore Ahuja Vs Surinder Kaur
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3638 : (2017) 2 PLR 241 : (2017) 2 RCRCivil 508 : (2017) 1 RCRRent 131 : (2017) 1 RentLR 77
Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 13(3)