High Courts26 Oct 2016Dismissed
Chander Parkash Vs Guru Maharaj Anandpur Ashram Trust
Punjab And Haryana At Chandigarh · (2017) 2 PLR 463
Hindu Succession Act, 1956 - Section 14
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 18 of 186
High Courts26 Oct 2016Disposed off
Food Corporation of India Vs Shimla Devi
Punjab And Haryana At Chandigarh · (2017) 2 PLR 589
Employees Compensation Act, 1923 - Section 4
High Courts26 Oct 2016Allowed
Simran Vs Ajay Kumar Sahni
Punjab And Haryana At Chandigarh · (2017) 1 HLR 213
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts25 Oct 2016Dismissed
Kamini Devi Vs Anand Dutch Foods (India) Limited
Punjab And Haryana At Chandigarh · (2017) 1 ICC 319 : (2016) 4 LawHerald 3569
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 2Limitation Act, 1963 - Article 53, Section 5, Section 5Transfer of Property Act, 1882 - Section 53
High Courts25 Oct 2016Allowed
Raghubir Singh Vs Ramesh Lal
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3499 : (2017) 1 PLJ 29
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Motor Vehicles Act, 1988 - Section 166
High Courts25 Oct 2016Dismissed
State of Haryana Vs Dilbag Singh
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3493 : (2017) 1 PLJ 37
Motor Vehicles Act, 1988 - Section 166
High Courts25 Oct 2016Dismissed
Badri Tiwari Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 787
Chandigarh Lease Hold of Sites and Buildings Rules, 1973 - Rule 14(1)
High Courts25 Oct 2016Allowed
Ramesh Kumar Vs Jasmer Singh
Punjab And Haryana At Chandigarh · (2017) 1 PLR 433
Motor Vehicles Act, 1988 - Section 166
High Courts25 Oct 2016Allowed
Kuldeep Singh Vs Jitender
Punjab And Haryana At Chandigarh · (2017) 1 PLR 421
Evidence Act, 1872 - Section 45, Section 47
High Courts25 Oct 2016Dismissed
Kavita Kamboj Vs Seema
Punjab And Haryana At Chandigarh · (2017) 2 PLR 591
High Courts25 Oct 2016Disposed off
Punjab State Electricity Board Vs Surjeet Singh
Punjab And Haryana At Chandigarh · (2017) 2 PLR 466
High Courts25 Oct 2016Allowed
Kulbir Singh Vs Punjab State Power Corporation Limited
Punjab And Haryana At Chandigarh · (2017) 1 LLJ 336
Constitution of India, 1950 - Article 226
High Courts25 Oct 2016Disposed Off
Assistant Provident Fund Commissioner Vs Employee Provident Fund Appellate Tribunal
Punjab And Haryana At Chandigarh · (2017) LabLR 536 : (2017) 1 LLJ 317
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 7A
High Courts24 Oct 2016Dismissed
Sant Gurmeet Ram Rahim Singh Vs Central Bureau of Investigation
Punjab And Haryana At Chandigarh · (2016) 4 RCRCriminal 771
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 376
High Courts24 Oct 2016Allowed
Sarvjot Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 RCRCriminal 444
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 148, Section 149, Section 186, Section 332, Section 353, Section 506Punjab Instruments (Control of Noises) Act, 1956 - Section 3, Section
High Courts24 Oct 2016Dismissed
Harjinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3710 : (2017) 1 PLJ 385 : (2017) 1 RCRCivil 659
Punjab Land Revenue (Lambardari) Rules, 1908 - Rule 15
High Courts24 Oct 2016Allowed
State of Haryana Vs Shamsher Singh Pattar
Punjab And Haryana At Chandigarh · (2017) 2 PLR 236
High Courts24 Oct 2016Allowed
National Insurance Company Ltd. Vs Hari Mohan
Punjab And Haryana At Chandigarh · (2017) 1 PLR 427 : (2017) 3 RCRCivil 388
Motor Vehicles Act, 1988 - Section 163A
High Courts24 Oct 2016Allowed
Gurmail Vs M/s. Lekh Raj
Punjab And Haryana At Chandigarh · (2017) 1 BC 249 : (2017) 2 PLR 467
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 4, Order 7 Rule 17, Order 7 Rule 18, Section 100
High Courts24 Oct 2016Dismissed
Smt. Dharma Devi Vs Jitender
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3682
Motor Vehicles Act, 1988 - Section 166