High Courts21 Oct 2016Allowed
Vipin Kapoor Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 170 AIC 884
Prevention of Food Adulteration Act, 1954 - Section 16(1)(a)(i), Section 20A, Section 7
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 20 of 186
High Courts20 Oct 2016Dismissed
M/s. Dhillon Roadways - Petitioner @HASH Indian Oil Corporation Ltd. and another
Punjab And Haryana At Chandigarh · (2017) 1 RCRCivil 493
Constitution of India, 1950 - Article 14, Article 199, Article 226
High Courts20 Oct 2016Dismissed
Harpreet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 PLR 595 : (2017) 1 SCT 471
Punjab Civil Services (Premature Retirement) Rules, 1975 - Rule 3
High Courts20 Oct 2016Disposed Off
Surjit Kaur Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 ICC 245 : (2016) 4 LawHerald 3550
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 14
High Courts20 Oct 2016Dismissed
Raghbir Vs Parkash
Punjab And Haryana At Chandigarh · (2017) 1 ICC 243 : (2016) 4 LawHerald 3527
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts20 Oct 2016Disposed Off
Bimla Devi @ Golo Vs Mukesh Chander
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3507
Motor Vehicles Act, 1988 - Section 166
High Courts20 Oct 2016Dismissed
Roop Ram Educate Private Limited Vs Exclusive Floor Owners Society
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3631
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts20 Oct 2016Dismissed
HC Sandeep Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 PLR 586
High Courts20 Oct 2016Dismissed
Gurgaon Sabzi Mandi Aadti Union, Gurgaon Vs Haryana State Agricultural Marketing Board
Punjab And Haryana At Chandigarh · (2017) 2 PLR 461
Punjab Agricultural Produce Markets Act, 1961 - Section 6, Section 8
High Courts19 Oct 2016Dismissed
The Commissioner of Income Tax-III, Ludhiana - Appellant @HASH M/s. Nahar Export Ltd.
Punjab And Haryana At Chandigarh · (2016) 389 ITR 33
Income Tax Act, 1961 - Section 80HHC, Section 80IA
High Courts19 Oct 2016Allowed
Surinder Kumar Chugh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3440
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 420, Section 467
High Courts19 Oct 2016Disposed Off
Harjit Singh Vs Kuldeep Singh
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 1026 : (2016) 2 RCRRent 510
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts19 Oct 2016Allowed
Rajiv Sharma Vs Kaptan Singh
Punjab And Haryana At Chandigarh · (2017) 1 ICC 839
Specific Relief Act, 1963 - Section 16(c), Section 20
High Courts19 Oct 2016Dismissed
Harun Vs Babar
Punjab And Haryana At Chandigarh · (2017) 2 PLR 583
Motor Vehicles Act, 1988 - Section 166
High Courts19 Oct 2016Disposed off
Brij Lal Garg Vs A.K. Singh
Punjab And Haryana At Chandigarh · (2017) 1 BC 486
High Courts18 Oct 2016Allowed
Dharam Chand and Others - Petitioners @HASH Financial Commissioner, Haryana and Others
Punjab And Haryana At Chandigarh · (2017) 1 RCRCivil 400
Haryana Ceiling on Land Holdings Act, 1972 - Section 18(6)
High Courts18 Oct 2016Disposed Off
Sushma @ Simmi - Petitioner @HASH Central Bureau of Investigation
Punjab And Haryana At Chandigarh · (2017) 1 AICLR 413 : (2016) 4 LawHerald 3392 : (2017) 1 RCRCriminal 140
Immoral Traffic (Prevention) Act, 1956 - Section 16
High Courts18 Oct 2016Allowed
Gurdeep Singh @ Deepa - Petitioner @HASH State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3395 : (2017) 1 RCRCriminal 135
Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22
High Courts18 Oct 2016Allowed
Darshan Singh and another - Petitioners @HASH State of Punjab and another
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3349 : (2017) 1 RCRCriminal 165
Criminal Procedure Code, 1973 (CrPC) - Section 320
High Courts18 Oct 2016Dismissed
Chetan Singh Vs Nirmal Singh
Punjab And Haryana At Chandigarh · (2017) 1 ICC 843 : (2016) 4 LawHerald 3314 : (2017) 1 PLJ 405 : (2017) 1 RCRCivil 750