High Courts18 Oct 2016Dismissed
Tarandeep Singh Vs Subash Chander
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3322 : (2017) 1 RCRCivil 805
Court Fees Act, 1870 - Section 7(v)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 21 of 186
High Courts18 Oct 2016Dismissed
Daljeet Singh Bhullar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 SCT 562
Constitution of India, 1950 - Article 141
High Courts18 Oct 2016Allowed
Sukhdev Singh Vs Shiromani Gurdwara Parbandhak Committee
Punjab And Haryana At Chandigarh · (2017) 1 SCT 476
Constitution of India, 1950 - Article 14
High Courts18 Oct 2016Disposed Off
Radhika Parshad Vs Akki Bai Oswal Trust (Regd.)
Punjab And Haryana At Chandigarh · (2017) 1 RCRCivil 708 : (2017) 1 RCRRent 92 : (2017) 1 RentLR 186
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27East Punjab Urban Rent Restriction Act, 1949 - Section 13
High Courts18 Oct 2016Dismissed
Roshan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 SCT 522
High Courts18 Oct 2016Dismissed
Ram Pat Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 SCT 299
Constitution of India, 1950 - Article 311
High Courts18 Oct 2016Allowed
Ashokvir Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3482
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 306
High Courts18 Oct 2016Dismissed
Sandeep Vs Fateh Singh
Punjab And Haryana At Chandigarh · (2017) AIRCC 622 : (2017) 1 HLR 33 : (2017) 1 ICC 197 : (2016) 4 LawHerald 3448 : (2017) 1 PLJ 51
Specific Relief Act, 1963 - Section 34, Section 37, Section 38Succession Act, 1925 - Section 63
High Courts18 Oct 2016Disposed Off
Mukhvir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 10 P&H CK 0101
Constitution of India, 1950 — Article 14, 16
High Courts18 Oct 2016Allowed
Naval Kishore Vs Kuldeep Singh Kharbanda
Punjab And Haryana At Chandigarh · (2017) 1 AICLR 129 : (2016) 4 LawHerald 3468
Criminal Procedure Code, 1973 (CrPC) - Section 391
High Courts18 Oct 2016Dismissed
Haryana Wakf Board Vs Asha Rani
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3458
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9Constitution of India, 1950 - Article 227
High Courts18 Oct 2016Dismissed
Vikas Nanda Vs Ashu Nanda
Punjab And Haryana At Chandigarh · (2017) 1 ALLMR 53 : (2016) 4 RCRCivil 977
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13B, 26
High Courts18 Oct 2016Disposed Off
Amrawati Welfare Society Panchkula Vs Central Board of Direct Taxes
Punjab And Haryana At Chandigarh · (2017) 390 ITR 471
Income Tax Act, 1961 - Section 10(23C)(VI)Income Tax Rules, 1962 - Rule 2CA
High Courts18 Oct 2016Dismissed
Baby Vs Union of India
Punjab And Haryana At Chandigarh · (2017) 1 PLR 425 : (2017) 3 RCRCivil 393 : (2017) 3 RCRCriminal 117
High Courts18 Oct 2016Disposed Off
Ranjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3396
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 397
High Courts18 Oct 2016Dismissed
National Thermal Power Corporation Limited (NTPC), Faridabad Vs Padam Singh
Punjab And Haryana At Chandigarh · (2016) 10 P&H CK 0013
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 54
High Courts18 Oct 2016Disposed Off
Ravinder Singh Vs Haryana State Cooperative Land Development Bank Ltd.
Punjab And Haryana At Chandigarh · (2017) 3 SCT 266
Constitution of India, 1950 - Article 14, Article 16Haryana State Cooperative Land Development Bank General Conditions Relating to Staff Service Rules - Rule 9.2(e)
High Courts17 Oct 2016Disposed Off
Gurjit Singh - Petitioner @HASH State of Punjab and Others
Punjab And Haryana At Chandigarh · (2017) 1 ICC 913 : (2016) 3 LAR 635 : (2016) 4 LawHerald 3377 : (2017) 1 RCRCivil 317
Stamp Act, 1899 - Section 47-A(2)
High Courts17 Oct 2016Dismissed
Harvinder Kaur Bawa Vs Appellate Tribunal, Panchkula
Punjab And Haryana At Chandigarh · (2017) 169 AIC 686 : (2017) AIRCC 1880 : (2017) 3 ALLMR 37 : (2017) 2 PLR 474 : (2017) 1 RCRCivil 853
Maintenance and Welfare of Parents and Senior Citizens Act, 2007 - Section 23(1)
High Courts17 Oct 2016Allowed
Gurdeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3311 : (2017) 1 PLJ 402 : (2017) 1 RCRCivil 741
Stamp Act, 1899 - Section 52