High Courts24 Oct 2016Disposed off
Kuldeep Singh Vs HUDA
Punjab And Haryana At Chandigarh · (2017) 2 PLR 470
Haryana Urban Development Authority Act, 1977 - Section 50
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 19 of 186
High Courts24 Oct 2016Disposed Off
Hlg Trading Vs Union of India
Punjab And Haryana At Chandigarh · (2017) 347 ELT 9
High Courts22 Oct 2016Disposed Off
Kuldeep Singh Dhaka - Petitioner @HASH The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2017) 1 SCT 241
High Courts22 Oct 2016Dismissed
Mohd. Aslam Vs Ashraf Saifi
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3680
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts22 Oct 2016Allowed
Dial Kaur @ Gurdial Kaur Vs Baljit Singh
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3666
Specific Relief Act, 1963 - Section 6
High Courts22 Oct 2016Dismissed
Jatinder Guleria Vs Lachhman Singh
Punjab And Haryana At Chandigarh · (2017) 2 PLR 592 : (2017) 1 RentLR 171
East Punjab Urban Rent Restriction Act, 1949 - Section 13
High Courts21 Oct 2016Allowed
Dr. Prabal Jyoti - Petitioner @HASH The Maharshi Dayanand University and another
Punjab And Haryana At Chandigarh · (2017) 2 PLR 719 : (2016) 4 RSJ 403 : (2017) 1 SCT 246
High Courts21 Oct 2016Dismissed
Baba Budha Dal Chela Baba Chet Singh Vs Samadh Baba Ram Kishan Dass
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3582
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 32
High Courts21 Oct 2016Dismissed
Kulwant Rai Vs Kunal Gupta
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3577
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
High Courts21 Oct 2016Dismissed
Nathi Ram Vs Pradeep Bansal
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3575 : (2017) 2 RCRCivil 8 : (2017) 1 RCRRent 194
East Punjab Urban Rent Restriction Act, 1949 - Section 15Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 15
High Courts21 Oct 2016Dismissed
Kala Vs Dharam Singh
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3532 : (2017) 2 PLR 593 : (2017) 1 RentLR 76
East Punjab Urban Rent Restriction Act, 1949 - Section 13-B
High Courts21 Oct 2016Allowed
M/s. Ballarpur Industries Limited Vs Punjab State Industrial Development Corporation Limited
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3519
Arbitration and Conciliation Act, 1996 - Section 34
High Courts21 Oct 2016Allowed
Vijay Kumar Vs Mohan Lal
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3484 : (2017) 1 PLJ 44
Motor Vehicles Act, 1988 - Section 166
High Courts21 Oct 2016Allowed
Major Singh Vs State Transport Appellate Tribunal, Punjab
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3670 : (2017) 1 PLJ 382 : (2017) 2 PLR 602 : (2017) 1 RCRCivil 628
Punjab Panchayati Raj Act, 1994 - Section 10(2)
High Courts21 Oct 2016Allowed
Harjit Kaur Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3513
Railways Act, 1989 - Section 123
High Courts21 Oct 2016Dismissed
Varinder Kaur Vs Jitender Kumar
Punjab And Haryana At Chandigarh · (2017) 1 CivCC 52 : (2017) 1 HLR 229 : (2017) 1 LAR 343 : (2016) 4 LawHerald 3360 : (2017) 1 PLJ 516 : (2016) 4 RCRCivil 993 : (2016) 4 RCRCriminal 861
Protection of Women From Domestic Violence Act, 2005 — Section 17, 2(s)
High Courts21 Oct 2016Dismissed
Raj Kumar Vs Neetu Bala
Punjab And Haryana At Chandigarh · (2017) 1 PLR 822
Guardians And Wards Act, 1890 - Section 25
High Courts21 Oct 2016Allowed
Lakshmi Narain Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 SCT 756
Constitution of India, 1950 - Article 14, Article 226
High Courts21 Oct 2016Disposed Off
Narinder Singh Chitkara Vs Kuldeep
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3686
Motor Vehicles Act, 1988 - Section 163-A, Section 166
High Courts21 Oct 2016Disposed Off
Neelam Rani Vs Anish Kumar
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3674
Motor Vehicles Act, 1988 - Section 166