High Courts17 Oct 2016Dismissed
Raj Kumar Sehgal Vs Presiding Officer, Industrial Tribunal and Labour Court
Punjab And Haryana At Chandigarh · (2017) 1 SCT 516
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 22 of 186
High Courts17 Oct 2016Dismissed
Ranjit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3479 : (2017) 1 PLJ 18
Constitution of India, 1950 - Article 226, Article 227Northern India Canal and Drainage Act, 1873 - Section 3
High Courts17 Oct 2016Dismissed
Executive Engineer Vs The Litani Co-operative L&C Society Ltd.
Punjab And Haryana At Chandigarh · (2017) 1 PLR 432
Arbitration and Conciliation Act, 1996 - Section 31(7)(b)
High Courts17 Oct 2016Allowed
Harbhajan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3353
Criminal Procedure Code, 1973 (CrPC) - Section 311, Section 397(2), Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts07 Oct 2016Dismissed
Rajwant Kaur alias Rajwant Virk Vs Niranjan Singh
Punjab And Haryana At Chandigarh · (2016) 4 RCRCriminal 684
Prevention of Money-Laundering Act, 2002 — Section 3, 4, 45(1)
High Courts07 Oct 2016Dismissed
Darshana Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 LAR 102 : (2016) 4 LawHerald 3071 : (2016) 4 RCRCivil 810
Land Acquisition Act, 1894 — Section 18
High Courts07 Oct 2016Dismissed
Ashok Khipal and another - Petitioners @HASH District Magistrate, Barnala and Others
Punjab And Haryana At Chandigarh · (2017) 1 DRTC 439 : (2016) 4 PLR 753
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 17
High Courts07 Oct 2016Dismissed
M/s Dashmesh Goods Carrier (Regd.) - Petitioner @HASH Food Corporation of India (Punjab) and another
Punjab And Haryana At Chandigarh · (2017) 2 PLR 253 : (2016) 4 PLR 756
High Courts07 Oct 2016Allowed
Harpreet Kaur Vs Surjit Kaur
Punjab And Haryana At Chandigarh · (2017) AIRCC 906 : (2017) 2 ALLMR 49 : (2017) 1 HLR 280 : (2016) 3 LAR 567 : (2016) 4 LawHerald 3284 : (2017) 1 PLJ 440 : (2017) 1 RCRCivil 712
Evidence Act, 1872 - Section 107, Section 108, Section 108Hindu Marriage Act, 1955 - Section 11, Section 5Hindu Succession Act, 1956 - Section 8, Section 9
High Courts07 Oct 2016Allowed
Nirmal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 SCT 554
Constitution of India, 1950 - Article 14, Article 16
High Courts07 Oct 2016Dismissed
Daya Pal Singh Vs Bharat Sanchar Nigam Limited
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3476
Arbitration and Conciliation Act, 1996 - Section 31(7)(6)
High Courts07 Oct 2016Dismissed
M/s. Espire Infolabs Pvt. Ltd. Vs Sadhana Foundation
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3475
Constitution of India, 1950 - Article 227
High Courts07 Oct 2016Disposed Off
Harinder Singh @ Bhura Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3164 : (2017) 2 RCRCriminal 106
Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3
High Courts07 Oct 2016Dismissed
Reliance General Insurance Company Limited Vs Neetu
Punjab And Haryana At Chandigarh · (2017) 2 PLR 258
Motor Vehicles Act, 1988 - Section 166
High Courts07 Oct 2016Disposed Off
Abhay Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 SCT 642
Constitution of India, 1950 - Article 14Punjab Civil Services Rules (Volume I) - Rule 3.26, Rule 5.32A(c)Punjab Police Rules, 1934 - Rule 9.18(2)
High Courts07 Oct 2016Dismissed
Banarsi Dass Vs Sunita Rani @ Sarita Rani
Punjab And Haryana At Chandigarh · (2017) 2 CivCC 533 : (2017) 1 ICC 465 : (2016) 4 LawHerald 3347 : (2017) 2 RCRCivil 274
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 1
High Courts07 Oct 2016Dismissed
Manjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 PLR 361
Punjab Housefed Service Rules, 2001 - Rule 3(1)
High Courts07 Oct 2016Dismissed
Suman Jain Vs Swaran Kanta Jain
Punjab And Haryana At Chandigarh · (2017) 2 PLR 370
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts07 Oct 2016Dismissed
Smt. Mamta Vs Anil Kumar Mehta
Punjab And Haryana At Chandigarh · (2017) 2 PLR 588
Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 13
High Courts07 Oct 2016Disposed Off
Surinder Singh Vs Balwant Singh
Punjab And Haryana At Chandigarh · (2017) 1 ICC 474 : (2016) 4 LawHerald 3397 : (2017) 2 RCRCivil 452
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 32