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Punjab And Haryana At Chandigarh judgments, 2016

3,701 judgments · page 23 of 186

High Courts06 Oct 2016Dismissed

Harbilas Vs Balbir Singh

Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3259 : (2017) 1 RCRCivil 662

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
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High Courts06 Oct 2016Dismissed

Mahabir Parshad Vs Mohit

Punjab And Haryana At Chandigarh · (2017) 1 ICC 555 : (2016) 4 LawHerald 3257 : (2017) 1 RCRCivil 661

Civil Procedure Code, 1908 (CPC) - Order 32 Rule 3
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High Courts06 Oct 2016Disposed Off

Yash Pal Vs Vijay Kumar

Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3336 : (2017) 2 RCRCivil 583 : (2017) 1 RCRRent 306 : (2017) 1 RentLR 43

East Punjab Urban Rent Restriction Act, 1949 - Section 13
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High Courts06 Oct 2016Allowed

Makhan Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3637

Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 302
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High Courts06 Oct 2016Allowed

Municipal Committee, Loharu Vs Jagdish Kumar

Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 568

Civil Procedure Code, 1908 (CPC) - Order 17 Rule 3, Order 17 Rule 3, Order 17 Rule 3, Section 100, Section 97(1)Punjab Courts Act, 1918 - Section 41
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High Courts05 Oct 2016Disposed Off

Mandeep Kaur Vs Dharam Lingam

Punjab And Haryana At Chandigarh · (2017) 1 DMC 124 : (2017) 1 HLR 199 : (2017) 2 PLR 376

Hindu Marriage Act, 1955 - Section 1(2), Section 1(2), Section 13B(1)(i-a)(a-b), Section 19(iii-a)
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High Courts05 Oct 2016Allowed

Sahara Security & Man Power Services Vs Authority/Commissioner

Punjab And Haryana At Chandigarh · (2017) 152 FLR 742 : (2017) 1 ICC 553 : (2017) LabLR 463 : (2016) 4 LawHerald 3255 : (2017) 2 PLR 373 : (2017) 1 SCT 577

Civil Procedure Code, 1908 (CPC) - Order 9 Rule 9Constitution of India, 1950 - Article 227Limitation Act, 1963 - Section 5
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