High Courts04 Oct 2016Dismissed
Som Nath Vs Puran Singh
Punjab And Haryana At Chandigarh · (2017) 1 ICC 209 : (2016) 4 LawHerald 3472
Civil Procedure Code, 1908 (CPC) - Section 100
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 25 of 186
High Courts04 Oct 2016Disposed Off
Suresh Berwal Vs Dharamvir
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 974
Evidence Act, 1872 — Section 64, 65
High Courts04 Oct 2016Dismissed
Sukhbir Singh Vs Sharanjeet Kaur
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3464
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 68Specific Relief Act, 1963 - Section 16
High Courts04 Oct 2016Dismissed
Mehal Singh Vs Gobinder Singh
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3463
Specific Relief Act, 1963 - Section 20
High Courts04 Oct 2016Disposed Off
Manpreet Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3158
Criminal Procedure Code, 1973 (CrPC) — Section 433Penal Code, 1860 (IPC) — Section 302
High Courts04 Oct 2016Dismissed
Mewa Singh Vs Surjit Kaur
Punjab And Haryana At Chandigarh · (2017) 1 ICC 589 : (2016) 4 LawHerald 3406
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 5
High Courts04 Oct 2016Disposed Off
Mela Ram Vs Satpal
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3328 : (2017) 2 RCRCivil 771
Motor Vehicles Act, 1988 - Section 163-A, Section 166
High Courts04 Oct 2016Disposed off
Balbir Singh Vs The Deon Co-op Agriculture Service Society Limited
Punjab And Haryana At Chandigarh · (2017) 2 PLR 383
Industrial Disputes Act, 1947 - Section 25F
High Courts04 Oct 2016Dismissed
The Chandigarh Sector 34, Cooperative House Building Society Vs Chandigarh Administration
Punjab And Haryana At Chandigarh · (2017) 2 PLR 386
High Courts04 Oct 2016Allowed
Ajit Kumar Vs Presiding Officer
Punjab And Haryana At Chandigarh · (2017) 1 LLJ 353
Constitution of India, 1950 - Article 226
High Courts04 Oct 2016Dismissed
Pritpal Singh Vs Hari Singh
Punjab And Haryana At Chandigarh · (2017) 2 PLR 374
Civil Procedure Code, 1908 (CPC) - Section 115
High Courts04 Oct 2016Allowed
Lovepreet Singh @ Lovedeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 AICLR 39 : (2017) 2 CriCC 373 : (2016) 4 LawHerald 3466 : (2017) 2 RCRCriminal 39
Juvenile Justice (Care and Protection of Children) Act, 2015 - Section 12Penal Code, 1860 (IPC) - Section 148, Section 149, Section 307
High Courts03 Oct 2016Allowed
Daljit Singh Vs Sukhwinder Kaur
Punjab And Haryana At Chandigarh · (2017) 2 AICLR 523 : (2017) 1 CriCC 352 : (2016) 4 RCRCriminal 694
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482
High Courts03 Oct 2016Allowed
Jatin Salwan - Petitioner @HASH State of U.T., Chandigarh
Punjab And Haryana At Chandigarh · (2017) 1 JCC 37 : (2016) 4 LawHerald 3369 : (2017) 1 RCRCriminal 168
Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 37
High Courts03 Oct 2016Allowed
Narender Pal Singh Arya and another - Petitioners @HASH State of Haryana and Others
Punjab And Haryana At Chandigarh · (2017) 1 SCT 254
Constitution of India, 1950 - Article 14, Article 16, Article 226
High Courts03 Oct 2016Disposed Off
M/s Avon Steel Industries (P) Ltd. - Petitioner @HASH State of Punjab and Others
Punjab And Haryana At Chandigarh · (2017) 1 LAR 268 : (2016) 4 LawHerald 3399 : (2017) 1 PLJ 218 : (2017) 2 PLR 247 : (2017) 1 RCRCivil 295 : (2017) 1 RentLR 66
Punjab Municipal Corporation Act, 1976 - Section 112-C(2)
High Courts03 Oct 2016Allowed
The Rail Coach Factory Employees Primary Coop Consumer Store Ltd. - Petitioner @HASH The State Information Commission Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3386 : (2017) 1 RCRCivil 322
Right to Information Act, 2005 - Section 2(h)
High Courts03 Oct 2016Allowed
Naveen @ Babbu - Petitioner @HASH State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 CriCC 229 : (2016) 4 LawHerald 3352 : (2017) 1 RCRCriminal 168
Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, Section 20, Section 37
High Courts03 Oct 2016Dismissed
Seema Devi - Petitioner @HASH Suman and Others
Punjab And Haryana At Chandigarh · (2017) AIR(Punjab) 18 : (2016) 4 LawHerald 3342 : (2017) 1 PLJ 189 : (2017) 1 RCRCivil 349
Haryana Panchayati Raj Act, 1994 - Section 176(4)(h)
High Courts03 Oct 2016Disposed Off
Santokh Singh Vs Gurmit Singh
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3307 : (2017) 1 RCRCivil 744
Hindu Succession Act, 1956 - Section 6