Punjab And Haryana At Chandigarh · (2017) ALLMRCri 57 : (2017) 1 CivCC 279 : (2017) 1 CriCC 282 : (2017) 1 HLR 729 : (2016) 4 RCRCivil 897 : (2016) 4 RCRCriminal 804

Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts29 Sept 2016Dismissed

Mange Ram Vs Arvind Gulati

Punjab And Haryana At Chandigarh · (2017) 2 PLR 57

Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2(2), Order 2 Rule 2(3)Limitation Act, 1963 - Section 54Specific Relief Act, 1963 - Section 41(h)

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High Courts29 Sept 2016Allowed

Ashok Kumar Vs Jasbir

Punjab And Haryana At Chandigarh · (2017) 1 PLR 851

Motor Vehicles Act, 1988 - Section 166, Section 171

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High Courts29 Sept 2016Dismissed

Narinder Singh Walia Vs Sehbaz Bhatti

Punjab And Haryana At Chandigarh · (2017) 2 CivCC 548 : (2017) 2 PLR 162

Civil Procedure Code, 1908 (CPC) - Order 9 Rule 2 or, Order 9 Rule 4, Rule 3

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High Courts29 Sept 2016Dismissed

Jagmohan Singh Vs Balbir Singh

Punjab And Haryana At Chandigarh · (2017) 2 CivCC 364 : (2017) 2 PLR 51

Civil Procedure Code, 1908 (CPC) - Section 100

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High Courts29 Sept 2016Dismissed

Prem Chand Vs Yashpal Singh

Punjab And Haryana At Chandigarh · (2017) 2 PLR 127

Specific Relief Act, 1963 - Section 115, Section 6

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High Courts29 Sept 2016Allowed

Swaranjit Singh Vs Union of India

Punjab And Haryana At Chandigarh · (2017) 2 PLR 44

Motor Vehicles Act, 1988 - Section 166

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High Courts29 Sept 2016Allowed

Gurpyari Singh Vs Kamaldeep Singh alias Sonu

Punjab And Haryana At Chandigarh · (2017) 2 PLR 52

Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6

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High Courts28 Sept 2016Dismissed

Shivinder Singh Brar, Karta HUF - Petitioner @HASH Central Board of Direct Taxes and Others

Punjab And Haryana At Chandigarh · (2016) 290 CurTR 121

Income Tax Act, 1961 - Section 119(2)(c)

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High Courts28 Sept 2016Dismissed

M/s Franchise India Holdings Ltd., Chandigarh - Petitioner @HASH Assistant Commissioner of Income Tax, Circle, Chandigarh

Punjab And Haryana At Chandigarh · (2017) 293 CurTR 474 : (2016) 388 ITR 563

Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 147, Section 148

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High Courts28 Sept 2016Partly Allowed

Sandeep Verma Vs Priyanka Verma

Punjab And Haryana At Chandigarh · (2017) 1 DMC 149 : (2017) 1 HLR 657

Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 25

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