High Courts26 Sept 2016Allowed
Vijay Kumar Hari Vs The Director, Department of Rural Development and Panchayats
Punjab And Haryana At Chandigarh · (2017) 1 RSJ 302 : (2016) 4 SCT 703
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 29 of 186
High Courts26 Sept 2016Dismissed
Satpal Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 RCRCivil 772
Constitution of India, 1950 - Article 226
High Courts26 Sept 2016Dismissed
Paras Ram Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 SCT 531
Payment of Gratuity Act, 1972 - Section 4(5)
High Courts26 Sept 2016Dismissed
Arun Kumar Vs Guru Ravi Das Ayurved University
Punjab And Haryana At Chandigarh · (2017) 2 PLR 122 : (2017) 1 SCT 586
Constitution of India, 1950 - Article 14, Article 226, Article 245(1)
High Courts26 Sept 2016Disposed Off
Union of India Vs Shri Sarup Singh (Deceased)
Punjab And Haryana At Chandigarh · (2017) 2 PLR 1
Arbitration and Conciliation Act, 1996 - Section 34
High Courts26 Sept 2016Allowed
M/s Suraj Bus Service Vs Joint State Transport Commissioner
Punjab And Haryana At Chandigarh · (2017) 2 PLR 152
Punjab Motor Vehicles Taxation Act, 1924 - Section 3
High Courts26 Sept 2016Dismissed
Mahant Kesar Dass Vs Hari Dass
Punjab And Haryana At Chandigarh · (2017) 1 PLR 832
Constitution of India, 1950 - Article 226
High Courts26 Sept 2016Dismissed
Satpal Singh Dahiya Vs HUDA
Punjab And Haryana At Chandigarh · (2017) 1 SCT 803
Haryana Civil Services (Punishment and Appeal) Rules, 1987 - Rule 7
High Courts26 Sept 2016Disposed Off
Hari Om son of Late Sh. Lakhmi Chand Vs B.P.S. Mahila Vishwavidyalaya, Khanpur Kalan
Punjab And Haryana At Chandigarh · (2017) 1 SCT 765
M.D. University Service and Conduct Rules for Non-Teaching Employees - Rule 13.4
High Courts24 Sept 2016Disposed Off
St. John's School and Others - Petitioners @HASH Satpreet Singh Virdhi (Minor) and Others
Punjab And Haryana At Chandigarh · (2016) 4 RSJ 405
Haryana School Education Act, 1995 - Section 158(B), Section 22
High Courts24 Sept 2016Disposed Off
Baljinder @ Joginder Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 AICLR 405 : (2017) 2 CriCC 114 : (2016) 4 LawHerald 3238 : (2017) 1 RCRCriminal 679
Penal Code, 1860 (IPC) - Section 376
High Courts24 Sept 2016Dismissed
Vikas Singh Rathee Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) LIC 4663 : (2017) 2 PLR 62 : (2017) 1 SCT 739
Constitution of India, 1950 - Article 226
High Courts24 Sept 2016Allowed
Soni Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3180
Penal Code, 1860 (IPC) — Section 376
High Courts23 Sept 2016Dismissed
Piara Singh Vs Life Insurance Corporation of India
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 842
Contempt of Courts Act, 1971 — Section 15
High Courts23 Sept 2016Allowed
Tajbir Singh @ Roshi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3248 : (2017) 1 RCRCriminal 678
Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21, Section 22, Section 50
High Courts23 Sept 2016Dismissed
Piara Singh Vs Gurnam Singh, Deputy Director, Directorate of Enforcement, Govt. of India
Punjab And Haryana At Chandigarh · (2017) 2 RCRCriminal 58
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, Section 177, Section 191, Section 206, Section 207, Section 420Prevention of Money-Laundering Act, 2002 - Section 45(1), Section 5(5)
High Courts23 Sept 2016Dismissed
Amar Dass Vs Gurminder Singh Kahlon
Punjab And Haryana At Chandigarh · (2017) 1 PLJ 532 : (2016) 4 RCRCivil 1023 : (2016) 2 RCRRent 507
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16East Punjab Urban Rent Restriction Act, 1949 — Section 13 B
High Courts23 Sept 2016Dismissed
Amit Chouhan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 PLR 794
High Courts23 Sept 2016Dismissed
Bhupender Singh Vs Manju Aggarwal
Punjab And Haryana At Chandigarh · (2017) 2 BC 210 : (2017) 1 NIJ 763
Negotiable Instruments Act, 1881 (NI) - Section 138, Section 139
High Courts23 Sept 2016Partly Allowed
Ojha Vs Jai Singh
Punjab And Haryana At Chandigarh · (2017) 1 RCRCivil 910
Motor Vehicles Act, 1988 - Section 166