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Punjab And Haryana At Chandigarh judgments, 2016

3,701 judgments · page 31 of 186

High Courts20 Sept 2016Dismissed

Lalit Kumar Vs Punjab National Bank

Punjab And Haryana At Chandigarh · (2017) 1 RCRCivil 605

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2), Section 13(4)
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High Courts20 Sept 2016Dismissed

Pawan Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3199

Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 307
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High Courts20 Sept 2016Dismissed

Satyam Steel Vs Sarla

Punjab And Haryana At Chandigarh · (2017) 1 ICC 550 : (2016) 4 LawHerald 3245 : (2017) 1 RCRCivil 902

Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17, Order 18 Rule 3
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High Courts20 Sept 2016Allowed

Dharam Pal Vs Sukhdev Singh

Punjab And Haryana At Chandigarh · (2017) ACD 308 : (2016) 3 DCR 231 : (2016) 4 LawHerald 3196 : (2017) 1 NIJ 38 : (2017) 1 RCRCivil 1015 : (2017) 2 RCRCriminal 71

Criminal Procedure Code, 1973 (CrPC) - Section 256Negotiable Instruments Act, 1881 (NI) - Section 138
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High Courts19 Sept 2016Dismissed

Raj Singh Vs Rajbir

Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 832

Contempt of Courts Act, 1971 — Section 10, 12
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High Courts19 Sept 2016Disposed Off

Gurbinder Singh @ Shinder Vs State of Punjab

Punjab And Haryana At Chandigarh · (2016) 4 CriCC 734 : (2016) 4 LawHerald 3095 : (2016) 4 RCRCriminal 492

Criminal Procedure Code, 1973 (CrPC) - Section 451, 451 A, 452, 457Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21
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