High Courts16 Sept 2016Dismissed
Punjab Water Supply and Sewerage Board Vs M/s. Shree Balaji Construction Company Bathinda through its Partners
Punjab And Haryana At Chandigarh · (2017) 1 PLR 840
Arbitration and Conciliation Act, 1996 - Section 14
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 33 of 186
High Courts16 Sept 2016Disposed Off
Labh Singh Vs Harbachan Singh since deceased through Lrs. Amarjit Kaur
Punjab And Haryana At Chandigarh · (2017) 1 PLR 725
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 100, Order 21 Rule 103, Order 21 Rule 97
High Courts16 Sept 2016Dismissed
Punjab State through Collector, Gurdaspur Vs Makhan Singh
Punjab And Haryana At Chandigarh · (2017) 1 PLR 789
Punjab Civil Services (Punishment and Appeal) Rules, 1970 - Rule 8(11), Rule 8(18)
High Courts16 Sept 2016Dismissed
Vivek Coop. House Building Society Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) AIRCC 48
Constitution of India, 1950 - Article 14, Article 226Evidence Act, 1872 - Section 115Land Acquisition Act, 1894 - Section 4, Section 5A(2), Section 6
High Courts16 Sept 2016Allowed
Mukhtiar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 PLR 801
High Courts16 Sept 2016Dismissed
United India Insurance Company Ltd. Vs Om Pati
Punjab And Haryana At Chandigarh · (2017) 3 ALLMR 43 : (2017) 1 RCRCivil 912
Motor Vehicles Act, 1988 - Section 166
High Courts16 Sept 2016Disposed Off
Subedar Major Janak Raj (Retd.) Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 PLR 436 : (2017) 2 RCRCriminal 35
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 39
High Courts15 Sept 2016Allowed
Shagan Singh - Appellant @HASH Om Singh
Punjab And Haryana At Chandigarh · (2017) 1 RCRCivil 123
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 20
High Courts15 Sept 2016Dismissed
Sachin Saggar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 SCT 456
Drugs and Cosmetics Rules, 1945 - Rule 49
High Courts15 Sept 2016Allowed
Ram Saran Singh (Deceased) through LRs Vs Punjab Mandi Board
Punjab And Haryana At Chandigarh · (2017) 2 RSJ 126 : (2017) 1 SCT 328
Constitution of India, 1950 - Article 226
High Courts15 Sept 2016Allowed
The Commissioner of Income Tax-II Vs M/s Ajay Electronic
Punjab And Haryana At Chandigarh · (2016) 388 ITR 272
Income Tax Act, 1961 — Section 147, 148, 254
High Courts15 Sept 2016Dismissed
M/s Mobile 'N' More Support Pvt. Ltd. Vs Mrs. Shital Sharma
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3168
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts15 Sept 2016Allowed
Narender Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3116
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 302, 326
High Courts15 Sept 2016Dismissed
Sandeep Kumar Vs Sobh Ram
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3186
Criminal Procedure Code, 1973 (CrPC) — Section 391Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts15 Sept 2016Dismissed
Sukhwant Singh Vs Punjab State Power Corporation
Punjab And Haryana At Chandigarh · (2017) 1 SCT 420
High Courts15 Sept 2016Dismissed
Ajnala Cooperative Sugar Mills Ltd. Vs Presiding Officer
Punjab And Haryana At Chandigarh · (2017) 152 FLR 193 : (2016) LabLR 1218
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts15 Sept 2016Dismissed
Santokh Singh Vs State Transport Appellate Tribunal
Punjab And Haryana At Chandigarh · (2017) 1 PLR 735
Motor Vehicles Act, 1988 - Section 89
High Courts15 Sept 2016Dismissed
Jagat Singh Vs Hari Chand
Punjab And Haryana At Chandigarh · (2017) 1 PLR 848
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13
High Courts15 Sept 2016Allowed
Amandeep Sidhu Vs M/s. Ultratech Cement Limited
Punjab And Haryana At Chandigarh · (2017) 2 CivCC 277 : (2017) 1 PLR 786
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 151
High Courts15 Sept 2016Allowed
Surinder Singh Vs Joint Development Commissioner/Special Secretary, Punjab Government
Punjab And Haryana At Chandigarh · (2017) 2 SCT 508
Constitution of India, 1950 - Article 14, Article 226, Article 227