High Courts09 Sept 2016Disposed Off
Ravneet Kaur Vs Baba Farid University of Health Sciences
Punjab And Haryana At Chandigarh · (2016) 09 P&H CK 0267
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 35 of 186
High Courts09 Sept 2016Allowed
Pardeep Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 RSJ 308 : (2016) 4 SCT 355
Constitution of India, 1950 — Article 14, 39Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 33, 39
High Courts09 Sept 2016Dismissed
Subhash Chander - Petitioner @HASH State of Haryana and Others
Punjab And Haryana At Chandigarh · (2017) 1 RCRCivil 505 : (2017) 1 SCT 275
Constitution of India, 1950 - Article 226
High Courts09 Sept 2016Disposed Off
R.G. Gupta and Co. Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 340 ELT 630
High Courts09 Sept 2016Dismissed
Mohinder Pal Vs Punjab State Cooperative Supply and Marketing Federation Limited
Punjab And Haryana At Chandigarh · (2017) 1 SCT 378
Constitution of India, 1950 - Article 14, Article 39(d)
High Courts09 Sept 2016Dismissed
M/s Josh Builders and Developers Pvt. Ltd. Vs Principle Commissioner of Income Tax-I
Punjab And Haryana At Chandigarh · (2016) 389 ITR 314
Income Tax Act, 1961 - Section 133A, Section 143(2), Section 292BB
High Courts09 Sept 2016Allowed
Balraj Vs Financial Commissioner Haryana
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3119 : (2016) 4 RCRCivil 1037
Haryana Ceiling on Land Holdings Act, 1972 — Section 12, 2Punjab Security of Land Tenures Act, 1953 — Section 10 A, 18, 5 A
High Courts09 Sept 2016Dismissed
Rohtash through LRs Vs State Election Commission
Punjab And Haryana At Chandigarh · (2017) 1 PLR 706
Civil Procedure Code, 1908 (CPC) - Order 3 Rule 1Haryana Panchayati Raj Act, 1994 - Rule 1, Section 176(1)
High Courts09 Sept 2016Allowed
Ved Parkash Vs Smt. Naraini Devi
Punjab And Haryana At Chandigarh · (2017) 1 PLR 737
Court Fees Act, 1860 - Section 7(iv)(c)
High Courts09 Sept 2016Dismissed
Kuldeep Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 PLR 697
Constitution of India, 1950 - Article 226, Article 300(A)
High Courts09 Sept 2016Allowed
Jit Singh Vs PRTC
Punjab And Haryana At Chandigarh · (2017) 2 SCT 39
Constitution of India, 1950 - Article 14
High Courts09 Sept 2016Allowed
Sunil Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 09 P&H CK 0007
High Courts09 Sept 2016Allowed
Gurcharan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 SCT 712
Constitution of India, 1950 - Article 14, Article 311(2)(b)
High Courts08 Sept 2016Allowed
Surjit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 830
Constitution of India, 1950 — Article 21, 39
High Courts08 Sept 2016Allowed
Prem Singh Vs Board of Governor
Punjab And Haryana At Chandigarh · (2017) 1 SCT 426
Constitution of India, 1950 - Article 14, Article 16, Article 226
High Courts08 Sept 2016Dismissed
Kusum Dhankar Vs Punjab National Bank, New Delhi
Punjab And Haryana At Chandigarh · (2017) 1 PLR 482 : (2017) 1 SCT 341
Constitution of India, 1950 - Article 14, Article 226
High Courts08 Sept 2016Allowed
Sukhwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 SCT 414
Punjab Police Rules, 1934 - Rule 13.21
High Courts08 Sept 2016Dismissed
Ghanshyam Dass Mallick @ Ganesh Dass and Others - Petitioners @HASH State of Haryana and another
Punjab And Haryana At Chandigarh · (2017) 1 PLJ 228 : (2017) 1 RCRCivil 125
High Courts08 Sept 2016Dismissed
Suresh Mittal Vs Maharaja Agrasen Institute of Medical Research and Education
Punjab And Haryana At Chandigarh · (2017) 1 PLR 716
Constitution of India, 1950 - Article 226
High Courts08 Sept 2016Dismissed
HDFC Ergo General Insurance Company Limited Vs Usha Sharma
Punjab And Haryana At Chandigarh · (2017) 1 PLR 738
Motor Vehicles Act, 1988 - Section 149(2)