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Punjab And Haryana At Chandigarh judgments, 2016

3,701 judgments · page 37 of 186

High Courts06 Sept 2016Allowed

Jethu Ram Vs Union of India

Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3166

Land Acquisition Act, 1894 — Section 18Limitation Act, 1963 — Section 3
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High Courts06 Sept 2016Partly Allowed

Tarsem Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3160 : (2017) 2 RCRCriminal 109

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21
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High Courts06 Sept 2016Disposed Off

Sri Vishnu Steels Vs Union Bank of India

Punjab And Haryana At Chandigarh · (2017) 1 DRTC 596 : (2017) 1 LawHerald 803 : (2017) 1 PLR 1

Recovery of Debts Due To Banks And Financial Institutions Act, 1993 - Section 22Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2), Section 14, Section 18Se
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High Courts05 Sept 2016Partly Allowed

Gurbax Singh (Deceased) Vs Gurinder Singh

Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 645 : (2016) 2 RCRRent 375

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5 (1)East Punjab Urban Rent Restriction Act, 1949 — Section 13
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High Courts05 Sept 2016Allowed

Gurdev Singh Vs Sukhvir Kaur

Punjab And Haryana At Chandigarh · (2017) 1 CivCC 670 : (2017) 1 HLR 674

Evidence Act, 1872 - Section 68, Section 69Succession Act, 1925 - Section 63 (3)
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