High Courts05 Sept 2016Dismissed
Lakhbir Singh Vs Kulwinder Kaur
Punjab And Haryana At Chandigarh · (2017) 1 PLR 693
Succession Act, 1925 - Section 63(C)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 38 of 186
High Courts05 Sept 2016Dismissed
United India Insurance Co. Vs Sonali Devi
Punjab And Haryana At Chandigarh · (2017) 1 PLR 714
Motor Vehicles Act, 1988 - Section 2(47)
High Courts05 Sept 2016Disposed Off
Surinder Pal Singh Vs Parkash Kaur (since deceased) through LRs
Punjab And Haryana At Chandigarh · (2017) 1 PLR 695
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 3 (2), Rule 32, Section 21
High Courts05 Sept 2016Dismissed
Laxmi Narain Yadav Vs Union of India
Punjab And Haryana At Chandigarh · (2017) 1 SCT 807
Administrative Tribunals Act, 1985 - Section 19, Section 21Constitution of India, 1950 - Article 226, Article 227
High Courts05 Sept 2016Dismissed
Hoshiar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 SCT 749
Constitution of India, 1950 - Article 14, Article 16, Article 226
High Courts05 Sept 2016Allowed
Naveen Kumar Vs Sanjana
Punjab And Haryana At Chandigarh · (2017) 1 PLR 485
Civil Procedure Code, 1908 (CPC) - Order 5 Rule 17, Order 5 Rule 19, Order 9 Rule 13
High Courts05 Sept 2016Allowed
Tarun Karha Vs Vandana Karha
Punjab And Haryana At Chandigarh · (2017) 1 PLR 484
Hindu Marriage Act, 1955 - Section 24
High Courts05 Sept 2016Dismissed
Gagandeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 PLR 454
High Courts05 Sept 2016Dismissed
Haryana State Electricity Board Vs M/s. Singla Steel Corporation
Punjab And Haryana At Chandigarh · (2017) 1 PLR 452
Arbitration Act, 1940 - Section 20Limitation Act, 1963 - Article 137
High Courts02 Sept 2016Allowed
Rajinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 SCT 305
Constitution of India, 1950 — Article 16
High Courts02 Sept 2016Dismissed
Mr. Ravindra Savla - Appellant @HASH Avitel Post Studioz Ltd. and Others
Punjab And Haryana At Chandigarh · (2016) AIR(Punjab) 218 : (2016) 6 ArbiLR 416 : (2017) 3 RAJ 416
Arbitration and Conciliation Act, 1996 - Section 8, Section 9Companies Act, 2013 - Section 61
High Courts02 Sept 2016Dismissed
Kamaljit Kaur and Others - Petitioners @HASH State of Punjab and Others
Punjab And Haryana At Chandigarh · (2017) 2 PLR 483 : (2017) 1 RCRCivil 497
Punjab Panchayati Raj Act, 1994 - Section 20, Section 23
High Courts02 Sept 2016Dismissed
Gurpreet Singh - Petitioner @HASH State of Punjab and Others
Punjab And Haryana At Chandigarh · (2017) 1 SCT 247
High Courts02 Sept 2016Dismissed
Surender Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 PLR 685 : (2017) 2 RSJ 256 : (2017) 1 SCT 376
Constitution of India, 1950 - Article 14, Article 16
High Courts02 Sept 2016Dismissed
Commissioner of Income-Tax Vs M/s Micro Instruments Company
Punjab And Haryana At Chandigarh · (2016) 289 CurTR 152 : (2016) 388 ITR 46
Income Tax Act, 1961 — Section 260A, 80IB
High Courts02 Sept 2016Disposed Off
Sanjeev Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3171
Penal Code, 1860 (IPC) — Section 468, 471Probation of Offenders Act, 1958 — Section 4(1)
High Courts02 Sept 2016Dismissed
Surat Singh Vs Dalbir Kaur
Punjab And Haryana At Chandigarh · (2016) 09 P&H CK 0128
High Courts02 Sept 2016Dismissed
Col. Harjit Singh Vs Kulz Family Bar
Punjab And Haryana At Chandigarh · (2016) 09 P&H CK 0123
High Courts02 Sept 2016Dismissed
Bhogi Ram Vs Punjab and Haryana High Court
Punjab And Haryana At Chandigarh · (2017) 1 PLR 678
Constitution of India, 1950 - Article 226
High Courts02 Sept 2016Allowed
Balkar Singh Vs Nirmal Singh
Punjab And Haryana At Chandigarh · (2017) 1 PLR 684