High Courts31 Aug 2016Allowed
Ishwar Singh - Petitioner @HASH State of Haryana and Others
Punjab And Haryana At Chandigarh · (2017) 1 RCRCivil 234
Punjab Land Revenue (Lambardari) Rules, 1908 - Rule 15, Rule 16
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 40 of 186
High Courts31 Aug 2016Disposed Off
RV General Trading Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 341 ELT 220
High Courts31 Aug 2016Dismissed
Subhash Kumari Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 PLR 442 : (2017) 2 RSJ 129 : (2017) 1 SCT 380
High Courts31 Aug 2016Dismissed
Atma Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 PLJ 396 : (2017) 1 RCRCivil 694
Constitution of India, 1950 - Article 226Punjab Town Improvement Act, 1922 - Section 36, Section 42
High Courts31 Aug 2016Disposed Off
State of Punjab Vs A.P. Sharma
Punjab And Haryana At Chandigarh · (2017) 1 SCT 322
Constitution of India, 1950 - Article 14
High Courts31 Aug 2016Allowed
Principal General Manager (Telecom) Vs Cantonment Board
Punjab And Haryana At Chandigarh · (2017) 2 PLR 289
Constitution of India, 1950 - Article 285 (1)
High Courts31 Aug 2016Allowed
Grangan Multipurpose Coop. Agricultural Service Society Ltd. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 331
Constitution of India, 1950 - Article 14, 21Fertiliser (Control) Order, 1985 - Clauses 19, 7(2)(f)
High Courts31 Aug 2016Disposed Off
Bikkar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 SCT 311
Constitution of India, 1950 - Article 14, 21
High Courts31 Aug 2016Dismissed
United India Insurance Company Ltd. Vs Devender Kumar
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0174
High Courts31 Aug 2016Dismissed
Gopal Dass Vs Rishi Pal
Punjab And Haryana At Chandigarh · (2017) 2 PLR 319
Hindu Minority and Guardianship Act, 1956 - Section 8
High Courts31 Aug 2016Dismissed
Tarsem Kumar Vs Bathinda Improvement Trust, Bathinda
Punjab And Haryana At Chandigarh · (2017) 1 PLR 795
Punjab Town Improvement Act, 1922 - Section 38
High Courts31 Aug 2016Dismissed
Jaspal Singh Vs Jasraj Pal Kaur
Punjab And Haryana At Chandigarh · (2017) 1 PLR 799
East Punjab Urban Rent Restriction Act, 1949 - Section 13
High Courts31 Aug 2016Allowed
Sukhwant Kaur Vs Iqbal Singh
Punjab And Haryana At Chandigarh · (2017) 1 PLR 837
Motor Vehicles Act, 1988 - Section 166
High Courts31 Aug 2016Dismissed
Kulwant Singh Vs Addl. Deputy Commissioner
Punjab And Haryana At Chandigarh · (2017) 2 CivCC 461 : (2017) 2 PLR 211
High Courts31 Aug 2016Dismissed
Hoshiyar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 PLR 219
Constitution of India, 1950 - Article 226
High Courts31 Aug 2016Dismissed
Charanjit Kaur Vs Gurwinder Kaur
Punjab And Haryana At Chandigarh · (2017) 1 PLR 798
Punjab State Election Commission Act, 1976 - Section 76
High Courts31 Aug 2016Allowed
M/s Inder Industries Vs The Commissioner, Jalandhar Division, Jalandhar
Punjab And Haryana At Chandigarh · (2017) 169 AIC 675
Stamp Act, 1899 - Section 47-A(3)
High Courts31 Aug 2016Allowed
Municipal Corporation Bathinda Vs The Presiding Officer, Industrial Tribunal, Bathinda
Punjab And Haryana At Chandigarh · (2017) 2 PLR 444
Industrial Disputes Act, 1947 - Section 25G, Section 25H
High Courts30 Aug 2016Disposed Off
Darshna Kumari Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2843 : (2016) 4 RSJ 64 : (2016) 4 SCT 446
Constitution of India, 1950 — Article 14, 226
High Courts30 Aug 2016Disposed Off
Jagdish Chander Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 RCRCriminal 606
Constitution of India, 1950 — Article 21Prevention of Food Adulteration Act, 1954 — Section 1C(1)(a)(i)