High Courts30 Aug 2016Allowed
Malkhan Singh - Petitioner @HASH Financial Commissioner Haryana and Others
Punjab And Haryana At Chandigarh · (2017) 1 PLJ 194 : (2017) 2 PLR 200 : (2017) 1 RCRCivil 96
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 41 of 186
High Courts30 Aug 2016Dismissed
Rajinder Sharma Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 RCRCivil 760
Haryana Urban Development Authority Act, 1977 - Section 17(4)
High Courts30 Aug 2016Allowed
Be Office Automation Products (P) Ltd. Vs Commr. of Cus. & C. Ex.
Punjab And Haryana At Chandigarh · (2016) 340 ELT 316
High Courts30 Aug 2016Dismissed
Haryana Power Generation Corp. Ltd. Vs Haryana State Micro & Small E.F. Council
Punjab And Haryana At Chandigarh · (2017) 1 RCRCivil 612
Haryana State Micro and Small Enterprises Facilitation Council Rules, 2007 - Rule 16Micro, Small and Medium Enterprises Development Act, 2006 - Section 18(3)
High Courts30 Aug 2016Dismissed
Mohan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 SCT 372
Constitution of India, 1950 - Article 14, Article 311
High Courts30 Aug 2016Dismissed
Commissioner of Income Tax (Central), Ludhiana Vs Satish Bala Malhotra
Punjab And Haryana At Chandigarh · (2016) 387 ITR 408
Income Tax Act, 1961 — Section 144, 145(3)
High Courts30 Aug 2016Dismissed
Shankar Lal Vs Raj Kumar
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0171
High Courts30 Aug 2016Dismissed
Sant Bikramjit Singh Vs Sant Sohan Singh
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0169
High Courts30 Aug 2016Dismissed
Dev Raj Vs Hakam Singh
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0163
High Courts30 Aug 2016Partly Allowed
Rajesh Vs Sunil Kumar
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0155
High Courts30 Aug 2016Dismissed
Dinesh Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 PLR 9
Constitution of India, 1950 - Article 311(2)
High Courts30 Aug 2016Disposed Off
Mahinder Pal (deceased through LRs) Vs State Bank of India
Punjab And Haryana At Chandigarh · (2017) 2 PLR 294
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 66
High Courts30 Aug 2016Allowed
Buta Singh Vs Iqbal Singh
Punjab And Haryana At Chandigarh · (2017) 2 PLR 292
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13
High Courts30 Aug 2016Dismissed
Oriental Insurance Company Limited Vs Smt. Kuldeep Kaur
Punjab And Haryana At Chandigarh · (2017) 1 PLR 838
Motor Vehicles Act, 1988 - Section 166
High Courts30 Aug 2016Allowed
Col. Yadukul Bhushan Behl Vs Delhi Financial Corporation, Chandigarh
Punjab And Haryana At Chandigarh · (2017) 2 PLR 295
State Financial Corporations Act, 1951 - Section 29, Section 31(1)(aa)
High Courts30 Aug 2016Dismissed
Munshi Singh Vs Krishan Kumar
Punjab And Haryana At Chandigarh · (2017) 2 PLR 419
Motor Vehicles Act, 1988 - Section 163A, Section 166
High Courts30 Aug 2016Dismissed
Ram Chand Vs Hari Parkash
Punjab And Haryana At Chandigarh · (2017) 2 PLR 426
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts29 Aug 2016Allowed
Dr. Ashok Kumar Monga Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 SCT 140
Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 19
High Courts29 Aug 2016Disposed Off
Bishop Impex Vs Union of India
Punjab And Haryana At Chandigarh · (2017) 345 ELT 359 : (2017) 1 RCRCivil 757
High Courts29 Aug 2016Partly Allowed
Navdeep Singh Suhag Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 SCT 336