High Courts27 Aug 2016Dismissed
Urmila Devi Vs Gurdev Singh
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0144
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 43 of 186
High Courts27 Aug 2016Disposed Off
Satbir Vs Ram Niwas
Punjab And Haryana At Chandigarh · (2017) 2 PLR 306
Punjab Land Revenue Act, 1887 - Section 45
High Courts27 Aug 2016Dismissed
Amarjit Singh Vs Mandeep Kaur
Punjab And Haryana At Chandigarh · (2017) 2 PLR 304
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 5Specific Relief Act, 1963 - Section 16, Section 30
High Courts27 Aug 2016Allowed
Tarlok Singh Vs Chief Settlement Commissioner, Haryana
Punjab And Haryana At Chandigarh · (2017) 2 PLR 204
Transfer of Property Act, 1882 - Section 41
High Courts27 Aug 2016Allowed
Future General India Insurance Co. Ltd., New Delhi Vs Smt. Krishna
Punjab And Haryana At Chandigarh · (2017) 2 PLR 308
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
High Courts27 Aug 2016Disposed Off
National Insurance Company Ltd. Vs Jaspal Kaur @ Jaspreet Kaur @ Jass
Punjab And Haryana At Chandigarh · (2017) 2 PLR 34
Motor Vehicles Act, 1988 - Section 149
High Courts27 Aug 2016Partly Allowed
Pinki Vs Naib Singh
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0010
High Courts26 Aug 2016Disposed Off
Rajvir Singh Vs The Appellate Authority
Punjab And Haryana At Chandigarh · (2016) 151 FLR 601 : (2016) LabLR 1088
Constitution of India, 1950 — Article 226
High Courts26 Aug 2016Dismissed
Ashok Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 PLR 221 : (2017) 1 SCT 317
Constitution of India, 1950 - Article 14, Article 16Punjab Police Rules, 1934 - Rule 12.12
High Courts26 Aug 2016Dismissed
Kashmir Singh Vs Bachitter Singh
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0289
Specific Relief Act, 1963 - Section 20
High Courts26 Aug 2016Dismissed
National Fertilizer Limited Vs Harsaroop Singh
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0288
High Courts26 Aug 2016Dismissed
Sat Pal Chauhan Vs Punjab & Haryana High Court
Punjab And Haryana At Chandigarh · (2017) 2 PLR 448 : (2016) 4 SCT 844
Constitution of India, 1950 — Article 14, 16, 226
High Courts26 Aug 2016Dismissed
Subhash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2881
Haryana Municipal Act, 1973 — Section 61
High Courts26 Aug 2016Disposed Off
M/s Hans Raj and Sons Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 PLR 465
Punjab Value Added Tax Act, 2005 — Section 30(2)
High Courts26 Aug 2016Disposed Off
Prabhjot Kaur Bajwa Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 4 SCT 299
High Courts26 Aug 2016Dismissed
Harbans Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 RSJ 148 : (2017) 1 SCT 406
Constitution of India, 1950 - Article 14, Article 16
High Courts26 Aug 2016Dismissed
Bimla Vs Kuldeep
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0150
High Courts26 Aug 2016Dismissed
Asha Rani Vs Makhan Singh
Punjab And Haryana At Chandigarh · (2017) 1 PLR 844
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Limitation Act, 1963 - Section 14Motor Vehicles Act, 1988 - Section 166
High Courts26 Aug 2016Disposed Off
D.S. Pannu and Associates Private Ltd Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 PLR 309
Arbitration and Conciliation Act, 1996 - Section 34
High Courts26 Aug 2016Dismissed
Ujagar Singh Vs Parmeshwaran Rani
Punjab And Haryana At Chandigarh · (2017) 2 PLR 311
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 85