High Courts26 Aug 2016Dismissed
Gurdyal Singh Vs Gopal Chand
Punjab And Haryana At Chandigarh · (2017) 2 PLR 433
Civil Procedure Code, 1908 (CPC) - Section 151, Section 152
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 44 of 186
High Courts26 Aug 2016Dismissed
Honda Motorcycle & Scooters India Pvt. Ltd. Vs Asistant Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2017) 292 CurTR 318
Income Tax Act, 1961 - Section 92C
High Courts24 Aug 2016Dismissed
Virsa Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 628
Punjab Land Reforms Act, 1972 — Section 11Punjab Tenancy Act, 1887 — Section 12, 18
High Courts24 Aug 2016Disposed Off
Darshan Lal Vs Ravi Bhalla
Punjab And Haryana At Chandigarh · (2017) 1 PLJ 124 : (2016) 4 RCRCivil 650 : (2016) 2 RCRRent 379
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts24 Aug 2016Disposed Off
Executive Engineer, Public Health Engineering, Panipat Vs The Presiding Officer
Punjab And Haryana At Chandigarh · (2016) 151 FLR 991 : (2016) LabLR 1086
Constitution of India, 1950 — Article 226
High Courts24 Aug 2016Dismissed
Lakshman Dass - Petitioner @HASH State of Haryana and Others
Punjab And Haryana At Chandigarh · (2017) 1 SCT 281
High Courts24 Aug 2016Disposed Off
Nirmal Singh (Now deceased) Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 SCT 359
Punjab Police Act, 2007 - Section 85Punjab Police Rules, 1934 - Rule 9.15(3)
High Courts24 Aug 2016Disposed Off
Resident Welfare Association Vs Haryana Urban Development Authority
Punjab And Haryana At Chandigarh · (2016) 4 SCT 709
Constitution of India, 1950 — Article 14, 16
High Courts24 Aug 2016Dismissed
Kapil Bajaj Vs Pranav Shefali Trust
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0162
High Courts24 Aug 2016Allowed
Satbir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 PLR 212
High Courts24 Aug 2016Dismissed
Rajni Rani Vs Central Administrative Tribunal, Chandigarh Bench
Punjab And Haryana At Chandigarh · (2017) 1 SCT 759
Constitution of India, 1950 - Article 14, Article 16, Article 226, Article 227
High Courts24 Aug 2016Dismissed
Commissioner of Income Tax Vs M/s Mercer Consulting (India) Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2017) 292 CurTR 42 : (2017) 390 ITR 615
Income Tax Act, 1961 - Section 10A, Section 10AA, Section 92CA (3)Income Tax Rules, 1962 - Rule 10B(4)
High Courts24 Aug 2016Dismissed
Akhtar Hussain Vs Ifran
Punjab And Haryana At Chandigarh · (2017) 2 CivCC 217 : (2017) 1 PLR 855
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts24 Aug 2016Dismissed
Parminder Singh Vs Jagtar Singh
Punjab And Haryana At Chandigarh · (2017) 2 PLR 436
Punjab Panchayat Election Rules, 1994 - Section 50Punjab State Election Commission Act, 1994 - Section 76, Section 78
High Courts24 Aug 2016Dismissed
Reepu Daman @ Ripu Daman Vs Baldev Singh
Punjab And Haryana At Chandigarh · (2017) 2 PLR 434
Civil Procedure Code, 1908 (CPC) - Section 115
High Courts24 Aug 2016Allowed
Mangat Ram Vs Narinderjit Kaur
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0011
High Courts24 Aug 2016Partly Allowed
Ashish Vs Ramehar
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0006
High Courts24 Aug 2016Disposed Off
Leela Krishan Vs Narayan Dass
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0005
High Courts24 Aug 2016Disposed Off
M/s. Munjal Sales Corporation Vs The Commissioner of Income-tax Central
Punjab And Haryana At Chandigarh · (2017) 393 ITR 248
Income Tax Act, 1961 - Section 145
High Courts23 Aug 2016Disposed Off
Rajinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 627
Northern India Canal and Drainage Act, 1873 — Section 30-B(2)