High Courts22 Aug 2016Dismissed
The State of Punjab and Others - Appellants @HASH Smt. Shindo and Another
Punjab And Haryana At Chandigarh · (2017) 1 SCT 180
Limitation Act, 1963 - Section 5
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 46 of 186
High Courts22 Aug 2016Disposed Off
Warder Ram Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 SCT 364
Constitution of India, 1950 - Article 311(2)(b)
High Courts22 Aug 2016Dismissed
Karnail Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 PLJ 510 : (2017) 2 PLR 208 : (2016) 4 RCRCivil 975
Haryana Canal and Drainage Act, 1974 — Section 18(2)
High Courts22 Aug 2016Allowed
Dr. Amrik Singh Ahluwalia Vs Panjab University
Punjab And Haryana At Chandigarh · (2016) 4 SCT 312
High Courts22 Aug 2016Disposed Off
Veerpal Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 519
Punjab Panchayati Raj Act, 1994 - Section 201
High Courts22 Aug 2016Disposed Off
Harminder Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 RSJ 131 : (2017) 1 SCT 407
Punjab Study Leave Rules, 1963 - Rule 3, Rule 5
High Courts22 Aug 2016Dismissed
National Insurance Company Ltd. Vs Satpal Singh
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0168
High Courts22 Aug 2016Dismissed
Ramandeep Vs Karamjit Singh
Punjab And Haryana At Chandigarh · (2017) 1 PLR 860
Motor Vehicles Act, 1988 - Section 166
High Courts22 Aug 2016Dismissed
Pardeep Singh Vs Union of India
Punjab And Haryana At Chandigarh · (2017) 2 SCT 505
Constitution of India, 1950 - Article 14, Article 16
High Courts22 Aug 2016Allowed
Resham Singh Vs Paramjit Singh
Punjab And Haryana At Chandigarh · (2017) 1 PLR 861
Motor Vehicles Act, 1988 - Section 163-A
High Courts22 Aug 2016Allowed
Jagdish Vs Usha Devi
Punjab And Haryana At Chandigarh · (2017) 2 PLR 312
Evidence Act, 1872 - Section 50
High Courts22 Aug 2016Allowed
Patel Engineering Limited Vs NHPL Limited
Punjab And Haryana At Chandigarh · (2017) 2 PLR 315
Arbitration and Conciliation Act, 1996 - Section 9Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts22 Aug 2016Dismissed
Kamlesh Rani Narang Vs Gurdev Singh
Punjab And Haryana At Chandigarh · (2017) 2 PLR 218
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts22 Aug 2016Dismissed
Bharti AXA General Insurance Company Ltd. Vs Permanent Lok Adalat, Camp Court at Patwal
Punjab And Haryana At Chandigarh · (2017) 2 PLR 441
High Courts22 Aug 2016Allowed
Mitro Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 PLR 445
High Courts22 Aug 2016Disposed off
Ram Kanwar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 PLR 449
High Courts19 Aug 2016Allowed
Malkeet Singh and Others - Petitioners @HASH State of Punjab and Others
Punjab And Haryana At Chandigarh · (2017) 1 PLR 780 : (2017) 2 RSJ 143 : (2017) 1 SCT 224
High Courts19 Aug 2016Allowed
Krishna Shanwal - Petitioner @HASH Choudhary Charan Singh Haryana Agricultural University, Hisar and Another
Punjab And Haryana At Chandigarh · (2017) 1 SCT 226
High Courts19 Aug 2016Disposed Off
Mohinder Kaur Vs Union of India
Punjab And Haryana At Chandigarh · (2017) 1 SCT 415
High Courts19 Aug 2016Disposed Off
Prince @ Sinder Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0295
Criminal Procedure Code, 1973 (CrPC) - Section 389Penal Code, 1860 (IPC) - Section 201, Section 302, Section 34, Section 365