High Courts19 Aug 2016Dismissed
Manoj Kumar Tiwari Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 PLR 419
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 47 of 186
High Courts19 Aug 2016Dismissed
Bhumika Kukreja Vs Kurukshetra University, Kurukshetra
Punjab And Haryana At Chandigarh · (2017) 1 SCT 390
High Courts19 Aug 2016Dismissed
Ms. Swati Jain Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 SCT 385
Constitution of India, 1950 - Article 14, Article 226
High Courts19 Aug 2016Dismissed
Dr. S.C. Aneja Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 PLR 576 : (2016) 4 SCT 839
High Courts19 Aug 2016Dismissed
Ram Lal Vs Ashwani Bansal
Punjab And Haryana At Chandigarh · (2017) 3 RCRCivil 330
High Courts19 Aug 2016Allowed
Baljinder Singh Vs Maan Singh
Punjab And Haryana At Chandigarh · (2017) 1 PLR 744
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
High Courts19 Aug 2016Allowed
Gurnam Singh Vs Chief Administrator, HUDA
Punjab And Haryana At Chandigarh · (2017) 1 PLR 751
High Courts19 Aug 2016Allowed
Pawan Kumar Vs Karam Singh
Punjab And Haryana At Chandigarh · (2017) 1 PLR 774
Civil Procedure Code, 1908 (CPC) - Rule 33Motor Vehicles Act, 1988 - Section 149
High Courts19 Aug 2016Disposed Off
Legend Residents Welfare Association Vs Shakuntala Devi
Punjab And Haryana At Chandigarh · (2017) 1 PLR 749
Constitution of India, 1950 - Article 226
High Courts19 Aug 2016Allowed
Damanjeet Singh Vs Upkar Singh
Punjab And Haryana At Chandigarh · (2017) 1 PLR 773
Motor Vehicles Act, 1988 - Section 166
High Courts19 Aug 2016Dismissed
Smt. Urmila Bhargava Vs Rajat
Punjab And Haryana At Chandigarh · (2017) 1 PLR 753
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts19 Aug 2016Disposed Off
Kuldeep Singh Mengi Vs Food Corporation of India
Punjab And Haryana At Chandigarh · (2017) 1 PLR 588
Payment of Gratuity Act, 1972 - Section 4(6)
High Courts19 Aug 2016Disposed off
Jaspal Singh Vs Mangat Ram
Punjab And Haryana At Chandigarh · (2017) 1 PLR 585
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts19 Aug 2016Dismissed
Baljeet Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 PLR 575
Haryana Civil Services (Punishment and Appeal) Rules, 1987 - Rule 7
High Courts17 Aug 2016Dismissed
Balwant Singh Vs Pritam Singh
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 560
Specific Relief Act, 1963 — Section 20
High Courts17 Aug 2016Dismissed
Kuldeep Singh - Petitioner @HASH Union of India and Others
Punjab And Haryana At Chandigarh · (2017) 1 PLR 740 : (2017) 1 SCT 169
Railway Servants (Hours of Work and Period of Rest) Rules, 2005 - Rule 11, Rule 8(2)(i), Rule 8(3)Railways Act, 1989 - Section 132
High Courts17 Aug 2016Disposed Off
Jasmine Kaur Gill - Petitioner @HASH State of Punjab and another
Punjab And Haryana At Chandigarh · (2017) 1 SCT 229
Constitution of India, 1950 - Article 14, Article 16, Article 226
High Courts17 Aug 2016Allowed
Pramod Kumar Sharma - Petitioner @HASH State of Haryana and Others
Punjab And Haryana At Chandigarh · (2017) 1 SCT 79
Constitution of India, 1950 - Article 14, Article 16, Article 226
High Courts17 Aug 2016Dismissed
Gurmel Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 SCT 343
Constitution of India, 1950 - Article 14, Article 16Punjab Civil Services (Executive Branch) Rules, 1976 - Rule 15Punjab Civil Services (General and Common Conditions of Service) Rules, 1994 - Rule 17
High Courts17 Aug 2016Allowed
Supreme Castings Ltd. Vs Jt. Dir. General Of Foreign Trade, Ludhiana
Punjab And Haryana At Chandigarh · (2016) 342 ELT 176 : (2017) 1 PLR 566