High Courts17 Aug 2016Dismissed
Sham Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 RSJ 123 : (2017) 1 SCT 355
Constitution of India, 1950 - Article 14, Article 226, Article 39(d)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 48 of 186
High Courts17 Aug 2016Disposed Off
Kamlesh Sharma Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2857
Criminal Procedure Code, 1973 (CrPC) — Section 357APenal Code, 1860 (IPC) — Section 302, 376
High Courts17 Aug 2016Dismissed
Surjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2876 : (2017) 1 RCRCriminal 101
Punjab Good Conduct Prisoners (Temporary Release) Act, 1962 — Section 3
High Courts17 Aug 2016Dismissed
Balbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 3 CLR 697 : (2017) LIC 481 : (2017) 1 LLN 268 : (2017) 1 SCT 387
Constitution of India, 1950 — Article 226
High Courts17 Aug 2016Allowed
Pushpa Rani Vs Usha Rani
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 346
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts17 Aug 2016Dismissed
Ramesh Chander Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 SCT 837
Punjab Civil Services Rules — Rule 3.26
High Courts17 Aug 2016Dismissed
Vishnu Bhagwan Vs Amar Singh
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0179
High Courts17 Aug 2016Allowed
Ram Chander Jain Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 SCT 449
Constitution of India, 1950 - Article 14, Article 16
High Courts17 Aug 2016Dismissed
Chuhar Ram Vs Hirda through LR
Punjab And Haryana At Chandigarh · (2017) 2 CivCC 140 : (2017) 1 PLR 766
Limitation Act, 1963 - Article 65
High Courts17 Aug 2016Disposed Off
Sanjeev Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 PLR 602
Constitution of India, 1950 - Article 226
High Courts17 Aug 2016Dismissed
Dr. Bindu Kaushal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 PLR 782
Punjab Civil Medical Service (Class II) Rules, 1982 - Rule 2(c)
High Courts17 Aug 2016Allowed
Gurdial Singh Vs Bachan Singh
Punjab And Haryana At Chandigarh · (2017) 1 PLR 760
Evidence Act, 1872 - Section 114(g)Limitation Act, 1963 - Article 58Registration Act, 1908 - Section 17
High Courts17 Aug 2016Allowed
Darshan Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 PLR 600
Constitution of India, 1950 - Article 226Stamp Act, 1899 - Section 3C
High Courts17 Aug 2016Dismissed
Faquir Chand Vs Additional District Judge
Punjab And Haryana At Chandigarh · (2017) 1 PLR 593
Constitution of India, 1950 - Article 226
High Courts17 Aug 2016Dismissed
Bhupinder Singh Vs Sukhdev Singh
Punjab And Haryana At Chandigarh · (2017) 1 PLR 756
Specific Relief Act, 1963 - Section 22(2), Section 28, Section 3, Section 3
High Courts17 Aug 2016Disposed Off
M/s. Shanti Construction Company Vs Union of India
Punjab And Haryana At Chandigarh · (2017) 1 PLR 755
Arbitration and Conciliation Act, 1996 - Section 8
High Courts17 Aug 2016Dismissed
National Insurance Company Ltd. Vs Parkash Chand
Punjab And Haryana At Chandigarh · (2017) 1 PLR 603
Motor Vehicles Act, 1988 - Section 149
High Courts17 Aug 2016Disposed Off
Anchal Vs Hon'ble Punjab and Haryana High Court
Punjab And Haryana At Chandigarh · (2017) 1 PLR 591
High Courts17 Aug 2016Allowed
Lachhman Dass Bansal Vs Punjab State Power Corporation Limited
Punjab And Haryana At Chandigarh · (2017) 1 PLR 580
High Courts17 Aug 2016Allowed
Madan Mohan Gupta Vs Punjab State Power Corporation Ltd.
Punjab And Haryana At Chandigarh · (2017) 1 PLR 577
Electricity (Supply) Act, 1948 - Section 79(c)