High Courts16 Aug 2016Partly Allowed
Rekha Devi Vs Ashok Kumar
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0009
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 50 of 186
High Courts12 Aug 2016Dismissed
Constable Lajpat Rai - Petitioner @HASH Director General of Police and Others
Punjab And Haryana At Chandigarh · (2017) 1 SCT 202
Constitution of India, 1950 - Article 226Limitation Act, 1963 - Article 113
High Courts12 Aug 2016Dismissed
Commissioner of Central Excise Vs Microtek Forgings
Punjab And Haryana At Chandigarh · (2016) 341 ELT 218
High Courts12 Aug 2016Disposed Off
Bhola @ Jasbir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2884
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 302
High Courts12 Aug 2016Allowed
Sukhdarshan Singh @ Darshi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2874
Punjab Good Conduct Prisoners (Temporary Release) Act, 1962 — Section 3
High Courts12 Aug 2016Disposed Off
Jagmohan Singh Bhatti Vs Union of India and others
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2740 : (2016) 4 PLR 110 : (2016) 3 RCRCivil 1051 : (2016) 3 SCT 587
Constitution (Ninety-First Amendment) Act, 2003 - Section 164(1A), 164(1B), 361BConstitution of India, 1950 - Article 162, 164(1A)
High Courts12 Aug 2016Dismissed
Gurmail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 SCT 404
High Courts12 Aug 2016Dismissed
HUDA Vs Avinash Sood
Punjab And Haryana At Chandigarh · (2017) 1 PLR 328
High Courts12 Aug 2016Dismissed
Amandeep Kaur @ Kulvir Kaur Vs Swaranjeet Kaur
Punjab And Haryana At Chandigarh · (2017) 1 PLR 323
Haryana Panchayati Raj Act, 1994 - Section 176Limitation Act, 1963 - Section 14, Section 5
High Courts12 Aug 2016Dismissed
The New India Assurance Company Ltd. Vs Seems Rani
Punjab And Haryana At Chandigarh · (2017) 1 PLR 340
Employees State Insurance Act, 1948 - Section 53Motor Vehicles Act, 1988 - Section 166
High Courts11 Aug 2016Disposed Off
M/s Bharat Bhushan Gupta & Company Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 PLR 153 : (2017) 1 RCRCivil 774
Finance Act, 1994 — Section 93
High Courts11 Aug 2016Dismissed
Oriental Insurance Company Limited and Others - Petitioners @HASH Abhishek Kumar and another
Punjab And Haryana At Chandigarh · (2017) 1 RCRCivil 128
Legal Services Authorities Act, 1987 - Section 22(c)Motor Vehicles Act, 1988 - Section 103, Section 157
High Courts11 Aug 2016Dismissed
Vinod Kumar - Petitioner @HASH State of Haryana and Others
Punjab And Haryana At Chandigarh · (2017) 1 SCT 199
Constitution of India, 1950 - Article 14, Article 16, Article 226
High Courts11 Aug 2016Dismissed
S.K. Verma Vs Union of India
Punjab And Haryana At Chandigarh · (2017) 1 SCT 538
Constitution of India, 1950 - Article 14, Article 16
High Courts11 Aug 2016Disposed Off
Deepak Gupta Vs MDU Rohtak
Punjab And Haryana At Chandigarh · (2017) 1 SCT 383
Constitution of India, 1950 - Article 14, Article 226
High Courts11 Aug 2016Dismissed
Commissioner of Income Tax (Central), Ludhiana Vs Satish Bala Malhotra
Punjab And Haryana At Chandigarh · (2016) 387 ITR 403
Income Tax Act, 1961 — Section 36(1)(iii)
High Courts11 Aug 2016Allowed
Mohit Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2869
Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3Penal Code, 1860 (IPC) — Section 302
High Courts11 Aug 2016Allowed
Jagdish Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 1017
High Courts11 Aug 2016Dismissed
Anshuman Kaler Vs Garima Sumran
Punjab And Haryana At Chandigarh · (2017) 2 CivCC 252 : (2016) 4 LawHerald 2852 : (2017) 1 PLR 376
Hindu Marriage Act, 1955 — Section 13
High Courts11 Aug 2016Disposed Off
Karam Singh Vs Presiding Officer, Labour Court, Bathinda
Punjab And Haryana At Chandigarh · (2016) 3 CLR 704
Industrial Disputes Act, 1947 — Section 10(1)