High Courts11 Aug 2016Dismissed
Subhash Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 SCT 404
Constitution of India, 1950 - Article 14, Article 16, Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 51 of 186
High Courts11 Aug 2016Dismissed
Vijender Kumar Vs Union of India
Punjab And Haryana At Chandigarh · (2017) 2 SCT 507
Constitution of India, 1950 - Article 226
High Courts11 Aug 2016Dismissed
Mohd. Jamil Vs Anwari Begum
Punjab And Haryana At Chandigarh · (2017) 173 AIC 610 : (2017) 1 PLR 341
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 3Specific Relief Act, 1963 - Section 34
High Courts11 Aug 2016Dismissed
Karandi Multipurpose Coop. A.S.S. Ltd. Vs Special Secretary to Govt. of Pb., Deptt. of Coop.
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 216
High Courts11 Aug 2016Dismissed
State of Punjab Vs Sat Pal
Punjab And Haryana At Chandigarh · (2017) 3 SCT 216
Constitution of India, 1950 - Article 14, Article 16(4)
High Courts10 Aug 2016Dismissed
Radhey Sham Bhatia Vs Rajni Soni widow of Surinder Soni
Punjab And Haryana At Chandigarh · (2016) 167 AIC 782 : (2017) 1 CivCC 502 : (2016) 4 PLR 108 : (2017) 1 RCRCivil 222
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 37, 38
High Courts10 Aug 2016Dismissed
Rohtash Bhatia Vs Subhash Chander
Punjab And Haryana At Chandigarh · (2016) 4 PLR 106
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 37, 38, 6
High Courts10 Aug 2016Allowed
Prem Devi - Petitioner @HASH State of Haryana and Others
Punjab And Haryana At Chandigarh · (2017) 1 PLR 372 : (2017) 1 SCT 205
Constitution of India, 1950 - Article 12, Article 226
High Courts10 Aug 2016Disposed Off
Sukhdev Singh - Petitioner @HASH State of Punjab and Others
Punjab And Haryana At Chandigarh · (2017) 2 RSJ 251 : (2017) 1 SCT 193
High Courts10 Aug 2016Dismissed
M/s Amar International and another - Petitioners @HASH Union Bank of India and Others
Punjab And Haryana At Chandigarh · (2017) 1 DRTC 859 : (2016) 4 PLR 860
Civil Procedure Code, 1908 (CPC) - Section 34
High Courts10 Aug 2016Dismissed
Ashok Kumar - Appellants @HASH State of Punjab and Others
Punjab And Haryana At Chandigarh · (2017) 1 SCT 165
Constitution of India, 1950 - Article 14, Article 16
High Courts10 Aug 2016Disposed Off
H.C. Arora, Advocate Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 SCT 540
Constitution of India, 1950 - Article 226
High Courts10 Aug 2016Dismissed
National Insurance Company Limited Vs Paramjit Singh
Punjab And Haryana At Chandigarh · (2016) AAC 2533 : (2017) 1 ACC 646 : (2017) 173 AIC 601 : (2017) 1 PLR 364 : (2017) 2 TAC 315
Motor Vehicles Act, 1988 - Section 166
High Courts10 Aug 2016Dismissed
Vardhman Special Steels Ltd. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 969
Punjab General Sales Tax (Department and Exemption) Rules, 1991 — Rule 3(2), 4(i)
High Courts10 Aug 2016Allowed
Aakash Verma Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2903
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 406, 420
High Courts10 Aug 2016Dismissed
Ashwani Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2872
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 302Punjab Good Conduct Prisoners (Temporary Release) Act, 1962 — Section 3
High Courts10 Aug 2016Dismissed
Surjit Kaur Vs Gurnam Singh
Punjab And Haryana At Chandigarh · (2016) 4 CriCC 849 : (2016) 4 RCRCriminal 269
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts10 Aug 2016Dismissed
Kanwaljit Singh Vs Fuljit Kumar
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 328
Specific Relief Act, 1963 - Section 16(c), 20
High Courts10 Aug 2016Partly Allowed
Kanchan Rani Vs Pipal Singh
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0178
High Courts10 Aug 2016Partly Allowed
Gurtej Kaur alias Tej Kaur Vs Nishan Singh
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0146