COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2016

3,701 judgments · page 52 of 186

High Courts10 Aug 2016Dismissed

Arrive Safe Society of Chandigarh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 849 : (2017) 2 RCRCriminal 395

Motor Vehicles Act, 1988 - Section 166Penal Code, 1860 (IPC) - Section 304B, Section 336

High Courts10 Aug 2016Dismissed

Bhim Singh Vs Sarva Haryana Gramin Bank

Punjab And Haryana At Chandigarh · (2017) 1 PLR 375

High Courts10 Aug 2016Dismissed

National Insurance Company Limited Vs Parkashi

Punjab And Haryana At Chandigarh · (2017) 173 AIC 614 : (2017) 1 PLR 361

Motor Vehicles Act, 1988 - Section 149, Section 166

High Courts10 Aug 2016Allowed

Shiv Kumar Vs Municipal Corporation, Faridabad

Punjab And Haryana At Chandigarh · (2017) 1 PLR 330

Punjab Village Common Lands (Regulation) Act, 1961 - Section 2(g)

High Courts10 Aug 2016Dismissed

Amrit Paul Singh Vs Tata AIG General Insurance Company Ltd.

Punjab And Haryana At Chandigarh · (2017) 2 PLR 805 : (2017) 1 PLR 346

Motor Vehicles Act, 1988 - Section 149, Section 66

High Courts10 Aug 2016Disposed Off

Smt. Raj Rani Vs Pooja Taneja

Punjab And Haryana At Chandigarh · (2017) 1 PLR 338

Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 13(3)(a)(i)

High Courts10 Aug 2016Dismissed

Avtar Singh Vs Guru Ravi Dass Bhagat

Punjab And Haryana At Chandigarh · (2017) 1 PLR 332

High Courts10 Aug 2016Dismissed

Ghanshayam Dass Vs Sant Lal

Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0013

High Courts10 Aug 2016Dismissed

Punjab Alkalies & Chemicals Ltd. Vs Government of Punjab

Punjab And Haryana At Chandigarh · (2017) 345 ELT 71

High Courts09 Aug 2016Disposed Off

Bharti Vs The Presiding Officer

Punjab And Haryana At Chandigarh · (2016) LabLR 1050

Constitution of India, 1950 — Article 226

High Courts09 Aug 2016Allowed

Amit @ Bittu Vs State of Haryana

Punjab And Haryana At Chandigarh · (2017) 1 RCRCriminal 601

Criminal Procedure Code, 1973 (CrPC) - Section 389Penal Code, 1860 (IPC) - Section 212, Section 302, Section 34

High Courts09 Aug 2016Disposed Off

Mrs. Kamaljit Hunjan Vs Commissioner, Kendriya Vidyalaya Sangathan, New Delhi

Punjab And Haryana At Chandigarh · (2017) 2 RSJ 219 : (2017) 1 SCT 373

Administrative Tribunals Act, 1985 - Section 21

High Courts09 Aug 2016Disposed Off

Sorab Vs M/s India Bulls Financial Services Ltd.

Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 962

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37

High Courts09 Aug 2016Dismissed

Commissioner of C. Ex. Vs Dee Development Engineers Pvt. Ltd.

Punjab And Haryana At Chandigarh · (2016) 339 ELT 560

High Courts09 Aug 2016Disposed Off

Hardev Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3249 : (2016) 4 RCRCriminal 1

Criminal Procedure Code, 1973 (CrPC) - Section 319Evidence Act, 1872 - Section 132

High Courts09 Aug 2016Allowed

Ishwar Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2016) 4 SCT 831

Haryana Aided Schools (Special Pension and Contributory Provident Fund) Rules, 2001 — Rule 5Haryana School Education (Amendment) Rules, 2007 — Rule 114

High Courts09 Aug 2016Partly Allowed

Harjinder Kaur Vs Zirmal Singh

Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0167

High Courts09 Aug 2016Dismissed

Ram Sarup Vs Raghbir

Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0166

High Courts09 Aug 2016Dismissed

Parminder Singh Vs Jasbir Singh

Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0147

High Courts09 Aug 2016Dismissed

Balwinder Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2017) 1 PLR 356

Contract Act, 1872 - Section 56