High Courts05 Aug 2016Allowed
Vinod Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 SCT 553
Punjab Civil Services Rules (Volume I) — Rule 7.3(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 54 of 186
High Courts05 Aug 2016Dismissed
Ishann Nijjar Vs PEC University of Technology
Punjab And Haryana At Chandigarh · (2016) 3 RSJ 418 : (2016) 4 SCT 404
High Courts05 Aug 2016Allowed
Smt. Santosh Kumari - Petitioner @HASH State of Haryana and Others
Punjab And Haryana At Chandigarh · (2017) 1 SCT 195
High Courts05 Aug 2016Disposed Off
Narain Singh and Others - Petitioners @HASH State of Haryana and Others
Punjab And Haryana At Chandigarh · (2017) 1 RCRCivil 502
Constitution of India, 1950 - Article 226
High Courts05 Aug 2016Allowed
Prerna Katia Vs Regional Passport Office Chandigarh
Punjab And Haryana At Chandigarh · (2017) 1 RCRCivil 603
High Courts05 Aug 2016Disposed Off
Gulzar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2901
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 306
High Courts05 Aug 2016Dismissed
Jagmohan Singh Bhatti Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2924
Constitution of India, 1950 — Article 226
High Courts05 Aug 2016Dismissed
Dr. Mahesh Adlakha Vs Rakhi Prabhakar
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2879
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 323, 452
High Courts05 Aug 2016Allowed
Vikas Miglani Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 198 : (2016) 4 SCT 266
Haryana Value Added Tax Act, 2003 - Section 57(5), 57(6), 57(7), 57(9)
High Courts05 Aug 2016Allowed
Dr. Kamlesh Kumar Dhiman Vs Panjab University, Chandigarh
Punjab And Haryana At Chandigarh · (2016) 4 SCT 204
Constitution of India, 1950 - Article 14, 226
High Courts05 Aug 2016Partly Allowed
New India Assurance Company Ltd. Vs Mange Ram
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0159
High Courts05 Aug 2016Dismissed
Vivek Chawla Vs Hardeep Singh
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0149
High Courts05 Aug 2016Partly Allowed
Meela Vs Partap Singh
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0129
High Courts05 Aug 2016Dismissed
Mangta Singh Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (2017) 1 PLR 612
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 16(C)
High Courts05 Aug 2016Dismissed
Vijay Kumar Vs Ashok Kumar Laroia
Punjab And Haryana At Chandigarh · (2017) 1 PLR 615
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts05 Aug 2016Disposed Off
Naveen Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 PLR 509 : (2017) 1 PLR 322
High Courts05 Aug 2016Allowed
Vijay Pal Verma Vs Permanent Lok Adalat
Punjab And Haryana At Chandigarh · (2017) 169 AIC 670 : (2017) 1 PLR 498 : (2017) 1 PLR 311
Legal Services Authorities Act, 1987 - Section 22(8), Section 22-C (1)
High Courts05 Aug 2016Dismissed
Avtar Singh Vs Amarjit Singh
Punjab And Haryana At Chandigarh · (2017) 1 PLR 493 : (2017) 1 PLR 305
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 10, Section 115
High Courts05 Aug 2016Dismissed
Puran Devi Vs Union of India
Punjab And Haryana At Chandigarh · (2017) 1 PLR 280
Railways Act, 1989 - Section 123
High Courts05 Aug 2016Allowed
M/s Bata India Limited Vs Ganga Devi
Punjab And Haryana At Chandigarh · (2016) 2 PLJ 587
East Punjab Urban Rent Restriction Act, 1949 - Section 13