High Courts04 Aug 2016Dismissed
H.C. Arora, Advocate - Petitioner @HASH State of Punjab and Others
Punjab And Haryana At Chandigarh · (2017) 1 SCT 182
Constitution of India, 1950 - Article 224A, Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 55 of 186
High Courts04 Aug 2016Allowed
Jaimal Singh - Petitioner @HASH Ashok Kumar
Punjab And Haryana At Chandigarh · (2017) 1 RCRCivil 372 : (2016) 2 RCRRent 668
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 6 Rule 17
High Courts04 Aug 2016Dismissed
Mohar Singh Vs Union of India
Punjab And Haryana At Chandigarh · (2017) 1 SCT 357
Administrative Tribunals Act, 1985 - Section 14Constitution of India, 1950 - Article 226, Article 227
High Courts04 Aug 2016Allowed
Sundesh Springs Pvt. Ltd. Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 339 ELT 543
High Courts04 Aug 2016Dismissed
Sangeeta Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2899
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 406, 498A
High Courts04 Aug 2016Allowed
Gurpreet Singh @ Goppi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2898
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
High Courts04 Aug 2016Allowed
Kent Malleables Pvt. Ltd. Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 339 ELT 11
High Courts04 Aug 2016Dismissed
Manpreet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 1027 : (2016) 2 RCRRent 511
Constitution of India, 1950 — Article 14, 19, 226
High Courts04 Aug 2016Allowed
Dr. Sohan Lal Arora Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 PLR 282 : (2016) 3 SCT 755
Constitution of India, 1950 - Article 226
High Courts04 Aug 2016Dismissed
Birender Kumar Kardam Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 SCT 384
Haryana Municipal Corporation Employees (Recruitment and Conditions) Service Rules, 1998 - Rule 11, Rule 12, Rule 2(g)
High Courts04 Aug 2016Partly Allowed
Mange Ram Vs Zile Singh
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0176
High Courts04 Aug 2016Dismissed
Satpal Sharma Vs Baljinder Kaur
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0172
High Courts04 Aug 2016Dismissed
Sewa Singh Vs Daya Ram
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0164
High Courts04 Aug 2016Dismissed
Phoolwati Vs Usha Devi
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0157
High Courts04 Aug 2016Dismissed
Smt. Maya Devi Vs Raj Kumar
Punjab And Haryana At Chandigarh · (2017) 1 PLR 618
Civil Procedure Code, 1908 (CPC) - Order 38 Rule 5, Order 9 Rule 13, Section 151
High Courts04 Aug 2016Allowed
Shiv Ram Saini Vs Municipal Corporation, Yamuna Nagar
Punjab And Haryana At Chandigarh · (2017) 1 PLR 287
High Courts04 Aug 2016Allowed
Om Parkash Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 PLR 285
High Courts03 Aug 2016Disposed Off
State of Punjab Vs Suneet Verma
Punjab And Haryana At Chandigarh · (2016) 4 SCT 446
Constitution of India, 1950 — Article 14, 226
High Courts03 Aug 2016Allowed
Dr. Jagjivan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 PLR 636 : (2017) 1 RSJ 555 : (2016) 4 SCT 421
Constitution of India, 1950 — Article 14, 21, 226, 39
High Courts03 Aug 2016Disposed Off
Shiv Kumar and another - Petitioners @HASH State of Haryana and another
Punjab And Haryana At Chandigarh · (2017) 2 RSJ 333 : (2017) 1 SCT 197
Constitution of India, 1950 - Article 14