High Courts03 Aug 2016Disposed Off
Avtar Singh Vs Smt. Paramjit Kaur
Punjab And Haryana At Chandigarh · (2017) 1 PLR 503 : (2017) 1 PLR 316
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 57 of 186
High Courts03 Aug 2016Dismissed
National Insurance Co. Ltd. Vs Jasbir Singh
Punjab And Haryana At Chandigarh · (2017) 1 PLR 494 : (2017) 1 PLR 307
Motor Vehicles Act, 1988 - Section 149
High Courts03 Aug 2016Allowed
Ram Singh Vs Shiromani Gurdwara Prabandhak Committee
Punjab And Haryana At Chandigarh · (2017) 1 PLR 290
Sikh Gurdwaras Act, 1925 - Section 16
High Courts03 Aug 2016Dismissed
Preet Rani Arora Vs Jagdish Arora
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0014
High Courts02 Aug 2016Allowed
Karambir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 625
High Courts02 Aug 2016Dismissed
Keshav Educational Society Vs All India Council For Technical Education
Punjab And Haryana At Chandigarh · (2016) AIR(Punjab) 207 : (2016) 4 SCT 550
Constitution of India, 1950 — Article 14
High Courts02 Aug 2016Allowed
Shireen Hanjra Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 SCT 536
Constitution of India, 1950 — Article 14, 226
High Courts02 Aug 2016Dismissed
Mahabir Techno Limited Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 PLR 149
Haryana General Sales Tax Act, 1973 — Section 40
High Courts02 Aug 2016Dismissed
Darshan Singh - Petitioner @HASH The State of Punjab and another
Punjab And Haryana At Chandigarh · (2017) 2 RSJ 332 : (2017) 1 SCT 234
Constitution of India, 1950 - Article 14, Article 16, Article 226
High Courts02 Aug 2016Dismissed
Mohit Kumar - Petitioner @HASH State of Haryana and Others
Punjab And Haryana At Chandigarh · (2017) 1 SCT 230
Constitution of India, 1950 - Article 14, Article 226
High Courts02 Aug 2016Allowed
Gurinder Kaur - Petitioner @HASH State of Punjab and Others
Punjab And Haryana At Chandigarh · (2017) 1 SCT 233
Constitution of India, 1950 - Article 14, Article 16, Article 226
High Courts02 Aug 2016Dismissed
Garg Inox Limited - Petitioner @HASH State of Haryana and Others
Punjab And Haryana At Chandigarh · (2017) 1 RCRCivil 131
Electricity Act, 2003 - Section 181, Section 47, Section 61(c)
High Courts02 Aug 2016Dismissed
Dr. Arun Bansal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 PLR 642 : (2017) 1 SCT 292
Punjab Civil Medical Service (Class II) Rules, 1982 - Rule 11
High Courts02 Aug 2016Dismissed
Rail Coach Factory, Kapurthala through its General Manager Vs Parminder Singh
Punjab And Haryana At Chandigarh · (2017) 1 SCT 347
Constitution of India, 1950 - Article 226, Article 227
High Courts02 Aug 2016Disposed Off
P.L. Garg Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 SCT 412
High Courts02 Aug 2016Allowed
Suresh @ Tittu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 RCRCriminal 598
Criminal Procedure Code, 1973 (CrPC) - Section 389Penal Code, 1860 (IPC) - Section 120B, Section 120B, Section 302, Section 307
High Courts02 Aug 2016Dismissed
Bagicha Singh Vs Financial Commissioner (Appeals), Punjab
Punjab And Haryana At Chandigarh · (2017) 1 PLJ 514 : (2016) 4 RCRCivil 936
Punjab Land Revenue (Lambardari) Rules, 1908 — Rule 15, 16, 17
High Courts02 Aug 2016Disposed Off
Ashok Kumar Garg Vs Kamlesh Rani
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2911
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts02 Aug 2016Allowed
Ramjan @ Gonja Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2902
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
High Courts02 Aug 2016Disposed Off
Brij Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2920
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 304A