High Courts01 Aug 2016Dismissed
Dhiman Brahman Panchayat Sabha Kurukshetra Vs Shri Vishav Karma Mandir Sabha
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2653
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 59 of 186
High Courts01 Aug 2016Partly Allowed
Pinki Vs Suresh Pal
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0173
High Courts01 Aug 2016Dismissed
Kallu Vs Bharti Axa General Insurance Company Ltd.
Punjab And Haryana At Chandigarh · (2017) 1 ACC 685 : (2017) 1 PLR 628 : (2017) 2 TAC 262
Motor Vehicles Act, 1988 - Section 64
High Courts29 Jul 2016Allowed
Nagar Council, Mandi Gobindgarh Vs Presiding Officer, Labour Court
Punjab And Haryana At Chandigarh · (2016) 4 SCT 544
Industrial Disputes Act, 1947 — Section 33-C(2)
High Courts29 Jul 2016Dismissed
S.K. Jain Vs Punjab Agro Industries Corporation Ltd.
Punjab And Haryana At Chandigarh · (2016) 3 CLR 869 : (2016) 4 SCT 626
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33-C(2)
High Courts29 Jul 2016Allowed
Ram Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 SCT 426
Constitution of India, 1950 — Article 14, 311(2)Punjab Civil Services Rules — Rule 7.3
High Courts29 Jul 2016Allowed
Shiv Nath - Petitioner @HASH State of Punjab and Others
Punjab And Haryana At Chandigarh · (2017) 1 PLR 190 : (2017) 1 SCT 228
High Courts29 Jul 2016Disposed Off
Pacific Commercial Co. Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 340 ELT 641
High Courts29 Jul 2016Allowed
Shyam Lal Verma Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 PLR 186 : (2016) 4 SCT 816
Haryana Aided Schools (Special Pension and Contributory Provident Fund) Rules, 2001 — Rule 11, 9Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
High Courts29 Jul 2016Disposed Off
Khajani Devi Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3461 : (2016) 4 RCRCivil 158 : (2016) 4 SCT 190
High Courts29 Jul 2016Disposed Off
Naresh Kumar Julka Vs Punjab State Power Corporation Limited
Punjab And Haryana At Chandigarh · (2017) 1 SCT 410
Constitution of India, 1950 - Article 14
High Courts29 Jul 2016Dismissed
Ravinder Singh Vs Union of India
Punjab And Haryana At Chandigarh · (2017) 1 PLR 391
High Courts29 Jul 2016Dismissed
Amarjit Kaur Vs Balwant Singh
Punjab And Haryana At Chandigarh · (2017) 1 CivCC 608 : (2017) 1 PLR 160
High Courts28 Jul 2016Dismissed
Manjinder Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 SCT 552
Constitution of India, 1950 — Article 14
High Courts28 Jul 2016Dismissed
Surinder Kumar @ Surjan Vs Mahant Gomati Dass
Punjab And Haryana At Chandigarh · (2017) 1 CivCC 4 : (2017) 1 PLJ 87 : (2017) 2 PLR 197 : (2016) 4 RCRCivil 639 : (2016) 2 RCRRent 369 : (2016) 2 RentLR 426
Transfer of Property Act, 1882 — Section 106
High Courts28 Jul 2016Dismissed
M/s Chancellor Club, Gurgaon Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 PLR 392 : (2016) 4 PLR 162
Punjab Entertainments Duty Act, 1955 — Section 10-A
High Courts28 Jul 2016Partly Allowed
Roshani - Petitioner @HASH State of Haryana and Others
Punjab And Haryana At Chandigarh · (2017) 1 SCT 212
Constitution of India, 1950 - Article 14, Article 226, Article 226Punjab Police Rules, 1934 - Rule 16.31
High Courts28 Jul 2016Disposed Off
M/s HCL Infosystems Ltd. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 PLR 160
Punjab Value Added Tax Act, 2005 — Section 51
High Courts28 Jul 2016Disposed Off
Piara Singh and Others - Appellants @HASH State of Punjab and Others
Punjab And Haryana At Chandigarh · (2017) 1 PLJ 234 : (2017) 1 RCRCivil 272
Punjab Package Deal Properties (Disposal) Act, 1976 - Section 4
High Courts28 Jul 2016Dismissed
Mr. Anil Gupta - Applicant @HASH Mr. Joginder Pal
Punjab And Haryana At Chandigarh · (2016) 3 DCR 154 : (2016) 2 NIJ 628
Negotiable Instruments Act, 1881 (NI) - Section 138